COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 379 of 3,203

High Courts06 Dec 2018Disposed Off

Puja Dutta Chowddhury & Anr Vs State Of West Bengal & Anr

Calcutta High Court · (2018) 12 CAL CK 0014

Indian Penal Code, 1860 — Section 325, 498ADowry Prohibition Act, 1961 — Section 3, 4Code of Criminal Procedure, 1973 — Section 161

High Courts06 Dec 2018Allowed

Anju Begam And Another Vs State Of West Bengal

Calcutta High Court · (2018) 12 CAL CK 0013

Indian Penal Code, 1860 — Section 34, 307, 326, 341Protection of Children from Sexual Offences Act, 2012 — Section 12Code of Criminal Procedure, 1973 — Section 438(2)

High Courts05 Dec 2018

Rabindra Bharati University & Ors Vs Pinaki Ranjan Bharati & Ors

Calcutta High Court · (2018) 12 CAL CK 0044

High Courts05 Dec 2018

Kotak Mahindra Bank Limited Vs Rrc International Freight Services Ltd. & Anr

Calcutta High Court · (2018) 12 CAL CK 0043

Evidence Act, 1872 — Section 114Arbitration and Conciliation Act, 1996 — Section 3

High Courts05 Dec 2018

Magma Fincorp Limited Vs Narmada Singh Rajput & Anr

Calcutta High Court · (2018) 12 CAL CK 0042

Evidence Act, 1872 — Section 114Arbitration and Conciliation Act, 1996 — Section 3

High Courts05 Dec 2018Disposed Off

Haldia Petrochemicals Ltd Vs Engineers India Ltd

Calcutta High Court · (2018) 12 CAL CK 0041

Arbitration and Conciliation Act, 1996 — Section 34

High Courts05 Dec 2018Allowed

Anand Kumar Agarwal and another Vs Ashok Kumar Agarwal

Calcutta High Court · (2018) 12 CAL CK 0012

Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 2, 2(a), 2(b), 2(d), 2(h), 2(g), 4(4), 4(1)(i), 4(1)(ii), 4, 5, 7, 16, 16(1), 22, 23Code of Civil Procedure 1908 — Section 96, 100, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 28

High Courts05 Dec 2018Disposed Off

Serina Begum Vs Alauddin, being deceased, his heirs Aseka Begum and others

Calcutta High Court · (2018) 12 CAL CK 0011

West Bengal Land Reforms Act, 1955 — Section 5(5), 7, 8, 8(1), 9, 9(1), 9(6), 8(1), 10, 14MConstitution of India 1950 — Article 227

High Courts04 Dec 2018Dismissed

Soneko Marketing Pvt Ltd Vs Rashmi Metaliks Ltd

Calcutta High Court · (2018) 12 CAL CK 0040

Code of Civil Procedure, 1908 — Order 36 Rule 3(3), Order 36 Rule 3(4)

High Courts04 Dec 2018Dismissed

Sarvopari Impex Pvt. Ltd Vs Union Of India & Anr

Calcutta High Court · (2018) 12 CAL CK 0039

Arbitration and Conciiation Act, 1996 — Section 11Constitution of India 1950 — Article 226

High Courts04 Dec 2018Disposed Off

In The Goods Of Pushpa Bose (Decd.) And Ratna Roy (Nee Bahuguna Vs Adhiraj Bose

Calcutta High Court · (2018) 12 CAL CK 0038

High Courts04 Dec 2018Disposed Off

Hemlata Devi Vs Biswanath Shaw & Anr

Calcutta High Court · (2018) 12 CAL CK 0037

Arbitration & Conciliation Act, 1996 — Section 7, 11, 11(6), 21Partnership Act, 1932 — Section 29

High Courts04 Dec 2018Dismissed

Shri Subodh Kumar Mallick Vs State of West Bengal & Ors

Calcutta High Court · (2018) 12 CAL CK 0010

Constitution of India 1950 — Article 226

High Courts04 Dec 2018Disposed Off

Marry Minj & Anr Vs Union of India & Ors

Calcutta High Court · (2018) 12 CAL CK 0009

High Courts04 Dec 2018Disposed Off

Tapan Kumar Kundu Vs State of West Bengal & Ors

Calcutta High Court · (2018) 12 CAL CK 0008

High Courts04 Dec 2018Dismissed

Sri Nayan Kumar Ghosh Vs Sri Hiralal Shaw

Calcutta High Court · (2018) 12 CAL CK 0007

High Courts04 Dec 2018Dismissed

Anil Kumar Mondal Vs Srimatya Gouri Rani Bera & Ors

Calcutta High Court · (2018) 12 CAL CK 0006

High Courts03 Dec 2018Dismissed

Swapna Das (Pradhan) Vs State of West Bengal & Ors

Calcutta High Court · (2018) 12 CAL CK 0005

High Courts03 Dec 2018

Budhmal Kulthia And Sampat Devi Kulthia Vs Sudha Soni & Anr

Calcutta High Court · (2018) 12 CAL CK 0004

Indian Succession Act, 1925 — Section 63, 63(b), 63(c)Evidence Act, 1872 — Section 68Notaries Act, 1952 — Section 8, 8(1)(ix)

High Courts03 Dec 2018Disposed Off

Yasmin Khalique & Ors. Vs Mukhtar Alam

Calcutta High Court · (2018) 12 CAL CK 0003

Arbitration and Conciliation Act, 1996 — Section 9