High Courts10 Dec 2018Dismissed
Shaheer Ahmed Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2018) 12 CAL CK 0030
Kolkata Municipal Corporation Act, 1980 — Section 400(1), 401
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 378 of 3,203
High Courts10 Dec 2018Dismissed
State Of West Bengal & Ors Vs Susanta Singha Mahapatra
Calcutta High Court · (2018) 12 CAL CK 0029
Wild Life Protection Act, 1972 — Section 2(5), 2(8), 2(12B), 39, 39(1)(d), 43, 44, 48, 49, 50, 50(3), 50(4), 58(D), 58(H)Indian Forest Act, 1927 — Section 2(b)(4), 2(4)(b)(iii), 3, 20, 29, 44(2), 44(2A), 52, 59(A), 59(B), 59(c), 59A(3)Code of Criminal Procedure, 1973 — Section 5, 397, 399, 401, 451
High Courts07 Dec 2018
Avani Projects & Infrastructure Ltd. Vs Ornate Tradcom Pvt. Ltd
Calcutta High Court · (2018) 12 CAL CK 0063
Companies Act, 1956 — Section 450Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)Transfer of Property Act, 1882 — Section 53A
High Courts07 Dec 2018Dismissed
S. S. Mandal & Co. Vs State Of West Bengal
Calcutta High Court · (2018) 12 CAL CK 0047
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 31
High Courts07 Dec 2018Dismissed
Samiran Paramanik & Anr Vs Union Of India & Ors
Calcutta High Court · (2018) 12 CAL CK 0028
High Courts07 Dec 2018Dismissed
Bijoy Krishna Das Vs Nidhi Krishna Das
Calcutta High Court · (2018) 12 CAL CK 0027
Transfer of Property Act, 1882 — Section 44, 53APartition Act, 1893 — Section 2, 4, 4(1)Hindu Succession Act, 1956 — Section 23
High Courts07 Dec 2018Allowed
Pradip Sana & Ors Vs Deb Kumar Naskar & Ors
Calcutta High Court · (2018) 12 CAL CK 0026
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution of India 1950 — Article 227
High Courts06 Dec 2018Dismissed
Vijendra Kumar Goel Vs J. H. Industrial Corporation
Calcutta High Court · (2018) 12 CAL CK 0046
Limitation Act, 1963 — Section 14Code of Civil Procedure, 1908 — Section Order 9 Rule 13
High Courts06 Dec 2018Disposed Off
Union Of India & Ors Vs Ashoke Kumar Nath
Calcutta High Court · (2018) 12 CAL CK 0045
Code of Civil Procedure, 1908 — Section 80Limitation Act, 1963 — Section 14
High Courts06 Dec 2018Disposed Off
Ascon Infrastructure (India) Limited Vs State Of West Bengal And Ors
Calcutta High Court · (2018) 12 CAL CK 0025
West Bengal Land Reforms Act, 1955 — Section 4B, 4C, 4D, 4(4), 4(4)(a)
High Courts06 Dec 2018Disposed Off
Prosanta Kumar Roy Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0024
West Bengal Land Reforms Act, 1955 — Section 14T(3)
High Courts06 Dec 2018Dismissed
Energetics Investment & Consultants Vs Principal Commissioner Of Income Tax-3
Calcutta High Court · (2018) 12 CAL CK 0023
Income Tax Act, 1961 — Section 127, 127(2)
High Courts06 Dec 2018Disposed Off
Binoy Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0022
High Courts06 Dec 2018Disposed Off
Prasanta Das Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0021
High Courts06 Dec 2018Disposed Off
Krishnaboti Devi & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0020
Code of Criminal Procedure, 1973 — Section 107
High Courts06 Dec 2018Disposed Off
M.E.S Civilian Employees’ Union Vs Union Of India & Others.
Calcutta High Court · (2018) 12 CAL CK 0019
Industrial Disputes Act, 1947 — Section 3Industrial Dispute (Central) Rules, 1957 — Rule 39, 41, 42
High Courts06 Dec 2018Disposed Off
In The Matter Of: Soma Saha Vs Indian Oil Corporation & Ors.
Calcutta High Court · (2018) 12 CAL CK 0018
Transfer of Property Act, 1882 — Section 105
High Courts06 Dec 2018Dismissed
Sachin Mondal And Others Vs Sadhan Mondal And Others
Calcutta High Court · (2018) 12 CAL CK 0017
Code of Civil Procedure, 1908 — Section 96, 100, Order 41 Rule 11West Bengal Land Reforms Act, 1955 — Section 51(c)Evidence Act, 1872 — Section 90
High Courts06 Dec 2018Dismissed
Susmita Kamp Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0016
Constitution of India 1950 — Article 14
High Courts06 Dec 2018Disposed Off
Jakkar Sk Vs State Of West Bengal
Calcutta High Court · (2018) 12 CAL CK 0015