High Courts12 Dec 2018Allowed

Sk Danger And Others Vs State Of West Bengal

Calcutta High Court · (2018) 12 CAL CK 0090

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 333, 353, 379Explosive Substances Act, 1908 — Section 3, 4West Bengal Maintenance of Public Order Act, 1972 — Section 9
High Courts12 Dec 2018Dismissed

Gairik Das & Anr Vs Goutam Das

Calcutta High Court · (2018) 12 CAL CK 0088

Indian Partnership Act, 1932 — Section 69(2)Code of Civil Procedure, 1908 — Order 7 Rule 11Constitution of India, 1950 — Article 227