High Courts08 Apr 2019Disposed Off
Pulak Mandal & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0028
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 354 of 3,203
High Courts08 Apr 2019Disposed Off
Aliva Mahapatra & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0027
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Sudip Roy & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0026
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Milan Ghosh & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0025
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Sajal Rana & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0024
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Laxman Mandi & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0023
West Bengal School Service Commission (Selection For Appointment To The Post Of Teachers For Upper-Primary Level Of Schools) Rule, 2016 — Rule 8, 8(3)(b), 9, 9(3), 12, 13(9), 17(3)
High Courts08 Apr 2019Disposed Off
Umapada MahaTo & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0022
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Niladri Jana & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0021
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Dismissed
Sudhir Kumar Gupta And Others Vs Arati @ Arti Gupta
Calcutta High Court · (2019) 04 CAL CK 0020
West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001 — Section 8(3), 21West Bengal Premises Tenancy Act, 1997 — Section 12ACode Of Civil Procedure, 1908 — Rules Order 7 Rule 11
High Courts08 Apr 2019Allowed
Dr. Bandana Dey Sarkar (Ghosh) Vs Mukul Chakraborty & Ors
Calcutta High Court · (2019) 04 CAL CK 0019
Indian Penal Code, 1860 — Section 379, 447, 448, 506Limitation Act, 1963 — Article 64
High Courts08 Apr 2019Disposed Off
Krishna Kumar Agarwal Vs State Of West Bengal& Anr
Calcutta High Court · (2019) 04 CAL CK 0018
Indian Penal Code, 1860 — Section 120B, 420Code Of Procedure, 1973 — Section 311, 313
High Courts08 Apr 2019Disposed Off
Pradip Kumar Sarkar Vs Sankar Karar & Ors
Calcutta High Court · (2019) 04 CAL CK 0017
Code Of Criminal Procedure, 1973 — Section 340Indian Penal Code, 1860 — Section 323, 341, 401(5), 506
High Courts08 Apr 2019
Jagadish Chandra Pal And Another Vs State Of West Bengal
Calcutta High Court · (2019) 04 CAL CK 0016
Indian Penal Code, 1860 — Section 406, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 173, 200, 239, 240, 415, 418, 420, 482Constitution Of India, 1950 — Article 226
High Courts08 Apr 2019Disposed Off
Ganesh Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 04 CAL CK 0015
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts08 Apr 2019Disposed Off
Mihir Das @ Bachu & Ors Vs State Of West Bengal
Calcutta High Court · (2019) 04 CAL CK 0014
Indian Penal Code, 1860 — Section 34, 120B, 212, 302, 364Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 437A
High Courts08 Apr 2019Disposed Off
Belayet @ Belal Hossain & Anr Vs State Of West Bengal
Calcutta High Court · (2019) 04 CAL CK 0013
Foreigners Act, 1946 — Section 14A(b), 14(b)Indian Penal Code, 1860 — Section 467, 468, 471Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts05 Apr 2019Dismissed
Tata Steel Limited & Anr. Vs Incab Industries Ltd. & Ors.
Calcutta High Court · (2019) 04 CAL CK 0001
High Courts02 Apr 2019Dismissed
Md. Mehmood & Ors Vs Nargis Begum & Ors
Calcutta High Court · (2019) 04 CAL CK 0011
Transfer Of Property Act, 1882 — Section 123, 129
High Courts02 Apr 2019Dismissed
Tarak Roy Chowdhury Vs Lalmohan Shaw And Others
Calcutta High Court · (2019) 04 CAL CK 0010
West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001 — Section 8, 8(3), 21Code Of Civil Procedure, 1908 — Section 47, Order 9 Rule 13, Order 41 Rule 11
High Courts02 Apr 2019
Basudeb Das Vs Malati P. Soni
Calcutta High Court · (2019) 04 CAL CK 0009
Limitation Act, 1963 — Section 5Army Act, 1950 — Section 123(2)Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 18 Rule 4, Order 23 Rule 1