High Courts28 Mar 2019Disposed Off
Mrityunjoy Paramanik Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 03 CAL CK 0099
Code Of Criminal Procedure, 1973 — Section 144, 144(2), 397(2), 482Constitution Of India, 1950 — Article 227
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Calcutta High Court judgments
64,043 judgments · page 356 of 3,203
High Courts28 Mar 2019Dismissed
Rajendra Kumar Goyal Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 03 CAL CK 0098
Code Of Criminal Procedure, 1973 — Section 200, 207, 207(A), 227, 228, 239, 244, 245, 245(1), 245(2), 397, 482Indian Penal Code, 1860 — Section 120B, 406, 418, 420, 504, 506West Bengal Apartment Ownership Act, 1972 — Section 3(b)
High Courts28 Mar 2019Dismissed
Davendra Nath Dubey Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 03 CAL CK 0097
Indian Penal Code, 1860 — Section 3, 4, 34, 316, 323, 376, 406, 498A, 511Code Of Criminal Procedure, 1973 — Section 482
High Courts28 Mar 2019Allowed
Nemai Chandra Ghosh Vs C. E. S. C. Ltd.
Calcutta High Court · (2019) 03 CAL CK 0096
Code Of Civil Procedure, 1908 — Section 138, 139, Order 7 Rule 14, Order 7 Rule 14(1), Order 7, Rule 14(3), Order 18 Rule 17A, Order 18A Rule 17A
High Courts28 Mar 2019Disposed Off
State Of West Bengal & Ors Vs Pranab Chakraborty & Ors
Calcutta High Court · (2019) 03 CAL CK 0093
Land Acquisition Act, 1894 — Section 9(3a), 9(3b), 18, 25A, 26A, 27A, 28AWest Bengal Land (Requisition and Acquisition) Act, 1948 — Section 8, 8(2)
High Courts27 Mar 2019
Food Corporation Of India Vs Randhir Sing Bhutoria & Anr
Calcutta High Court · (2019) 03 CAL CK 0109
Limitation Act, 1963 — Section 14, 15Code Of Civil Procedure, 1908 — Order 23 Rule 2
High Courts27 Mar 2019Disposed Off
Cygnus Developers (India) Private Limited Vs Nspector General Of Registration And Commissioner Of Stamp Revenue, West Bengal & Ors
Calcutta High Court · (2019) 03 CAL CK 0108
Registration Act, 1908 — Section 52
High Courts27 Mar 2019Dismissed
Plymex Timber Pvt. Ltd. & Anr Vs Income Tax Officer (TCS) Ors
Calcutta High Court · (2019) 03 CAL CK 0092
Income-Tax Act, 1961 — Section 44AC, 206C, 206C(1), 206C(8), 206C(9), 206C(10), 206C(11)Finance Act, 2012 — Section 81Finance Act, 1992 — Section 79
High Courts20 Mar 2019Disposed Off
Rajesh Nathany Vs Hari Krishna Dooduawala & Ors
Calcutta High Court · (2019) 03 CAL CK 0094
Charitable And Religious Trusts Act, 1920 — Section 3, 7, 10, 11Indian Trusts Act, 1882 — Section 6(d), 32, 36Indian Stamp Act, 1899 — Section 8
High Courts19 Mar 2019Disposed Off
Madhusri Konar & Anr Vs New Central Book Agency Pvt. Limited & Anr
Calcutta High Court · (2019) 03 CAL CK 0095
Evidence Act, 1872 — Section 58Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 7 Rule 16
High Courts18 Mar 2019Disposed Off
Commissioner Of Central Excise, Kolkata - V Commissionerate Vs Andrew Yule & Co. Ltd. & Ors.
Calcutta High Court · (2019) 03 CAL CK 0106
Central Excises And Salt Act, 1944 — Section 11ACentral Excise Rules, 1944 — Rule 9(2), 173QConstitution Of India, 1950 — Article 226
High Courts18 Mar 2019Dismissed
State Of West Bengal & Ors Vs Indrajit Pati & Ors
Calcutta High Court · (2019) 03 CAL CK 0104
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 227
High Courts18 Mar 2019
Shreya Dey Nee Nandi Vs Arpan Kumar Dey
Calcutta High Court · (2019) 03 CAL CK 0090
Code Of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 307, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts18 Mar 2019
Lipika Ghosh & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 03 CAL CK 0087
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 482Constitution Of India, 1950 — Article 15(3), 39, 227
High Courts18 Mar 2019Dismissed
Ritesh Narula & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 03 CAL CK 0086
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 409, 415, 417, 418, 420Negotiable Instruments Act, 1881 — Section 138
High Courts18 Mar 2019Dismissed
Golden Trust Financial Services & Ors Vs Union Of India & Ors
Calcutta High Court · (2019) 03 CAL CK 0078
Insurance Regulatory And Development Authority Act, 1999 — Section 14Evidence Act, 1872 — Section 115Constitution Of India, 1950 — Article 12, 14, 21, 226, 298, 299
High Courts18 Mar 2019Disposed Off
Nazma Khatun Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 03 CAL CK 0077
Narcotic Drugs And Psychotropic Substances, Act, 1985 — Section 21(c), 36, 36A, 36CCode Of Criminal Procedure, 1973 — Section 3, 155(2), 156, 157, 167, 167 (2), 173, 193, 309, 309(2), 549General Clauses Act, 1897 — Section 3(2), 3(32), 32
High Courts15 Mar 2019Disposed Off
Kesoram Spun Pipes And Foundries Ltd Vs Commissioner Of Central Excise & Ors
Calcutta High Court · (2019) 03 CAL CK 0107
Central Excise Act, 1944 — Section 11DCenvat Credit Rules, 2004 — Rule 6, 6(3), 6(3)(a), 6(3)(b), 6(3)(c)Central Excise Rules, 1944 — Rule 57CC
High Courts15 Mar 2019Dismissed
Gyanimaya Gurung & Ors Vs Buchniya Debi & Anr
Calcutta High Court · (2019) 03 CAL CK 0102
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4, Order 39 Rule 10, Order 43, Rule 1, Order 39 Rule 3A
High Courts15 Mar 2019Dismissed
Alok Kumar Sinha Vs
Calcutta High Court · (2019) 03 CAL CK 0084
West Bengal Co-Operative Societies Act, 2006 — Section 70, 70(1), 72(b), 76, 92Indian Succession Act, 1925 — Section 278Transfer Of Property Act, 1882 — Section 54, 61(1)