High Courts11 Apr 2019Dismissed
Nirma Limited & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0045
Railways Act, 1989 — Section 65, 72(2), 72(3), 72(4), 73, 79
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 353 of 3,203
High Courts11 Apr 2019Disposed Off
State Bank Of India Vs District Magistrate, Tamluk, Purba Medinipur & Ors
Calcutta High Court · (2019) 04 CAL CK 0044
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 14, 17Constitution Of India, 1950 — Article 226
High Courts11 Apr 2019Disposed Off
Babun Raha Vs Union Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0043
High Courts11 Apr 2019
Suchitra As (Ash) Vs Union Of India
Calcutta High Court · (2019) 04 CAL CK 0042
Railways Act, 1989 — Section 123(c), 124A, 124(a), 124(b), 124(c), 124(d), 124(e)Code Of Criminal Procedure, 1973 — Section 174Evidence Act, 1872 — Section 101, 114(g)
High Courts11 Apr 2019Dismissed
Bubai Biswas @ Rahul Dutta Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 04 CAL CK 0041
Code Of Criminal Procedure, 1973 — Section 311Indian Penal Code, 1860 — Section 328, 376(1), 506, 509Evidence Act, 1872 — Section 138
High Courts11 Apr 2019Allowed
Arnab Dam Vs State Of West Bengal
Calcutta High Court · (2019) 04 CAL CK 0040
Code Of Criminal Procedure, 1973 — Section 161, 299Indian Penal Code, 1860 — Section 120B, 121, 121A, 122, 124A, 302, 307Constitution Of India, 1950 — Article 21
High Courts11 Apr 2019Dismissed
Manthan Broadband Services Pvt. Ltd Vs Bengal Chemical And Pharmaceuticals
Calcutta High Court · (2019) 04 CAL CK 0039
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 4, 7Arbitration and Conciliation Act, 1996 — Section 11Constitution Of India, 1950 — Article 227
High Courts11 Apr 2019Dismissed
Ridh Karan Sharma And Others Vs Nand Kishore Thakur And Another @RESPONDET
Calcutta High Court · (2019) 04 CAL CK 0038
West Bengal Premises Tenancy Act, 1956 — Section 2A, 17(2), 76, 77Evidence Act, 1872 — Section 63, 65, 74(2)Land Acquisition Act, 1894 — Section 51A
High Courts10 Apr 2019Disposed Off
Sea Link Adventures And Others Vs Lieutenant Governor & Others
Calcutta High Court · (2019) 04 CAL CK 0053
High Courts10 Apr 2019Dismissed
Namaste Management Pvt. Ltd. & Anr Vs Reserve Bank Of India & Anr
Calcutta High Court · (2019) 04 CAL CK 0048
Reserve Bank Of India Act, 1934 — Section 6, 7, 45IA, 45IA(6), 45IA(7), 48B, 53B 53GMineral Concession Rules, 1960 — Rule 55Constitution Of India, 1950 — Article 226
High Courts09 Apr 2019Disposed Off
The Cossipore Commercial Society & Ors Vs Board Of Trustees For The Port Of Kolkata & Ors
Calcutta High Court · (2019) 04 CAL CK 0049
Transfer Of Property Act, 1882 — Section 17, 106, 107, 113Registration Act, 1908 — Section 17(1)(d)Major Port Trusts Act, 1963 — Section 29, 34, 49, 50C, 111, 111(h)
High Courts08 Apr 2019Disposed Off
Tuhin Das & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0037
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Sumit Majumder & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0036
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Sankar Prosad Khan & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0035
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Kowshik Bhowmik & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0034
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
MOfikul Alam Molla & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0033
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Sanjib Mahapatra & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0032
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Payel Roy & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0031
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Bina Khan Sahu Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0030
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)
High Courts08 Apr 2019Disposed Off
Sumit Mandal & Others Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0029
Right Of Children To Free and Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)