High Courts26 Apr 2019Dismissed
Rakesh Kumar Sahoo Vs State Bank Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0088
Constitution Of India, 1950 — Article 14, 21, 38, 43
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 351 of 3,203
High Courts26 Apr 2019Dismissed
Md. Noor Alam & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 04 CAL CK 0087
High Courts26 Apr 2019Dismissed
Subimal Kumar Maity & Ors Vs Jhareswar Maity & Anr
Calcutta High Court · (2019) 04 CAL CK 0086
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts26 Apr 2019
Harekrishna Chakraborty & Ors Vs Maya Rani Chakraborty
Calcutta High Court · (2019) 04 CAL CK 0085
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Registration Act, 1908 — Section 34Evidence Act, 1872 — Section 114(e), 68, 90
High Courts26 Apr 2019Disposed Off
Mantaj Ali Sha & Ors Vs Sahid Sha & Ors
Calcutta High Court · (2019) 04 CAL CK 0084
Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Order 41 Rule 11, Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 27
High Courts26 Apr 2019Allowed
Ashis Chakraborty Vs Pratima Ghosh
Calcutta High Court · (2019) 04 CAL CK 0083
Code Of Civil Procedure, 1908 — Section 24, Order 8 Rule 1, Order 22 Rule 3West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2)
High Courts25 Apr 2019Dismissed
Bablu Das Vs Reserve Bank Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0082
Reserve Bank Of India (Staff Regulations), 1948 — Regulation 47(a)(b), 47(a)(c)Constitution Of India, 1950 — Article 226
High Courts25 Apr 2019
Woods Birch Hazel Residents Association Vs Managing Director Bengal United Credit Belani Housing Company Limited
Calcutta High Court · (2019) 04 CAL CK 0081
Consumer Protection Act, 1986 — Section 2, 2(f), 2(g), 11(1), 11, 12 (i)(c), 13(6), 13(6)h, 14, 14(a), 17, 21, 21(a)(i), 27Sale Of Goods Act, 1930 — Section 2(i)Legal Services Authorities Act, 1987 — Section 12
High Courts25 Apr 2019Dismissed
Estate Manager, Directorate Of Estates And Others Vs Bijoy Kumar Mallick And Others
Calcutta High Court · (2019) 04 CAL CK 0080
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 2(g), 4, 4(1), 4(1A), 4(2)(b)(ii), 5, 5(1), 7, 9Code Of Civil Procedure, 1908 — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(4), Order 41 Rule 27Constitution Of India, 1950 — Article 227
High Courts25 Apr 2019Dismissed
Anantalal Baijnath & Ors Vs Roy George Mantosh & Anr
Calcutta High Court · (2019) 04 CAL CK 0079
West Bengal Premises Tenancy Act, 1997 — Section 7(2)Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 9 Rule 9Constitution Of India, 1950 — Article 227
High Courts24 Apr 2019Allowed
Debdip De And Another Vs Partha Pratim Mahato And Others
Calcutta High Court · (2019) 04 CAL CK 0078
Indian Stamp Act, 1899 — Section 13, 14, 32, 33, 35, 37, 38(1), 38(2), 40, 40(1)(a), 40(2), 40(b)Constitution Of India, 1950 — Article 226
High Courts24 Apr 2019Dismissed
Rita Das @APPELLANTVs State Of West Bengal
Calcutta High Court · (2019) 04 CAL CK 0077
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 145, 157Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Apr 2019
Manish Poddar Vs S. Perumal Raj
Calcutta High Court · (2019) 04 CAL CK 0076
Code Of Civil Procedure, 1908 &mdash, Order 7 Rule 5
High Courts24 Apr 2019Disposed Off
Amiya Kanti Das & Anr Vs Sefalika Ash
Calcutta High Court · (2019) 04 CAL CK 0075
Advocates Act, 1961 — Section 8, 29, 32, 33Code Of Civil Procedure, 1908 — Section 2(15), 119, Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 5, Order 32 Rule 8(f)Indian Bar Councils Act, 1926 — Section 14
High Courts24 Apr 2019Dismissed
Sanjib Das Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 04 CAL CK 0074
Income-Tax Act, 1961 — Section 4, 5, 6(6), 10, 11, 12, 13, 14, 14A, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43D, 80A(1), 80B(5), 80B, 80C, 80D,80E, 80F, 80G, 80H, 80I, 80J, 80K, 80L, 80M, 80N, 80O, 80P, 80Q, 80R, 80S, 80T, 80U
High Courts24 Apr 2019Dismissed
Alok Kumar Layek Vs State Of West Bengal
Calcutta High Court · (2019) 04 CAL CK 0073
West Bengal Board Of Secondary Education Act, 1963 — Section 45
High Courts23 Apr 2019Disposed Off
Brijendra Kumar Singh Vs State Of West Bengal And Others
Calcutta High Court · (2019) 04 CAL CK 0072
Constitution Of India, 1950 — Article 136, 141, 226
High Courts23 Apr 2019Dismissed
Yunus Ali Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0070
Evidence Act, 1872 — Section 115Management Of Recognized Non-Government Institutions (Aided And Unaided) Rules, 1969 — Rule 28Constitution Of India, 1950 — Article 14, 16, 226
High Courts22 Apr 2019Disposed Off
Avis Isl And Coconut Plantation Cooperative Society Ltd Vs Andaman & Nicobar Administration & Others
Calcutta High Court · (2019) 04 CAL CK 0069
Andaman And Nicobar Islands Cooperative Societies Regulations, 1973 — Section 57(2), 57(2)(b), 57(3)
High Courts22 Apr 2019Allowed
J. R. Aggarwal @ Joginder Raj Aggarwal Vs Subimal Kundu And Others
Calcutta High Court · (2019) 04 CAL CK 0057
West Bengal Court Fees Act, 1970 — Section 7(vi)(a), 7(xiii)(d), 11Court Fees Act, 1870 — Section 7, 7(v) , 7(xi)(cc)West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A)