High Courts02 May 2019Disposed Off
National Carrying Corporation A Partnership Firm & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 05 CAL CK 0013
Railways Act, 1989 — Section 79
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 350 of 3,203
High Courts02 May 2019Party Allowed
Asoke Sen And Others Vs Kolkata Municipal Corporation And Others
Calcutta High Court · (2019) 05 CAL CK 0012
High Courts02 May 2019Allowed
B.K. Construction And Finance Co. (P) Ltd Vs Kolkata Municipal Corporation And Others
Calcutta High Court · (2019) 05 CAL CK 0010
Kolkata Municipal Corporation Act, 1980 — Section 172, 172(1)(a)(i), 172(1)(a) (1), 175(2), 180, 182A, 183, 188(2)(III), 193, 232AConstitution Of India, 1950 — Article 226
High Courts02 May 2019
National Insurance Co. Ltd Vs Smt. Sandhya Devi & Ors
Calcutta High Court · (2019) 05 CAL CK 0007
Motor Vehicles Act, 1988 — Section 166
High Courts02 May 2019
Royal Sundaram Alliance Insurance Co. Ltd Vs Sulekha Mondal (Adhikary) & Ors
Calcutta High Court · (2019) 05 CAL CK 0006
Motor Vehicles Act, 1988 — Section 166
High Courts02 May 2019Allowed
Bishnupada Biring Vs Ardhendu Sekhar Biring
Calcutta High Court · (2019) 05 CAL CK 0004
Limitation Act, 1963 — Article 158
High Courts02 May 2019Allowed
Rashid Ali Molla And Others Vs Board Of Wakfs And Others
Calcutta High Court · (2019) 05 CAL CK 0003
Waqf Act, 1995 — Section 6, 7, 32(3), 41, 52, 54, 54(4), 64(4), 64(1)(i)(c), 83Evidence Act, 1872 — Section 63, 63(1), 65(c), 65(f), 76, 90Limitation Act, 1963 — Section 14
High Courts01 May 2019Disposed Off
Adhir Kumar Jana Others Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 05 CAL CK 0002
Constitution Of India, 1950 — Article 14
High Courts01 May 2019
Dilip Kumar Verma Vs Union Of India & Ors
Calcutta High Court · (2019) 05 CAL CK 0001
Railway Protection Force Rules, 1987 — Rule 144.2, 148.2, 153Central Civil Servants (Pension) Rule, 1972 — Rule 9Railway Services (Pension) Rules, 1993 — Rule 9
High Courts30 Apr 2019Disposed Off
Techno Electric And Engineering Company Limited Vs Mcleod Russel India Limited
Calcutta High Court · (2019) 04 CAL CK 0100
Maharashtra Stamp Act, 1958 — Section 33, 34Arbitration And Conciliation Act, 1996 — Section 11, 11(13), 29AIndian Stamp (West Bengal Amendment) Act, 1977 — Article 6
High Courts30 Apr 2019Disposed Off
Raghunath Ayurved Mahavidyalaya & Hospital & Ors Vs Union Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0099
Indian Medicine Central Council Act, 1970 — Section 13(A), 13CConstitution Of India, 1950 — Article 226
High Courts30 Apr 2019Disposed Off
Tumpa Dey Vs Central Bank Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0098
Constitution Of India, 1950 — Article 142, 226
High Courts30 Apr 2019
Manoj Kumar Singh & Ors Vs Union Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0097
High Courts30 Apr 2019
Dew Nath Tiwari & Ors Vs Union Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0096
High Courts29 Apr 2019
In re: The Court on its own Motion And Registrar General Vs
Calcutta High Court · (2019) 04 CAL CK 0095
Constitution Of India, 1950 — Article 14, 226, 227
High Courts29 Apr 2019
Deb Kumar Mondal Vs Gour Hari Mondal & Ors
Calcutta High Court · (2019) 04 CAL CK 0094
Bengal, Agra And Assam Civil Courts Act, 1887 — Section 18, 21, 21(1), 21(1)(a), 21(1)(b)Code Of Civil Procedure, 1908 — Section 15, 24, 96, 151, Order 8 Rule 6, Order 8 Rule 6(2), Order 8 Rule 6A, Order 8 Rule 6A(2), Order 41 Rule 1
High Courts29 Apr 2019Disposed Off
Hasibul Haque Vs Central Bureau Of Investigation
Calcutta High Court · (2019) 04 CAL CK 0093
Indian Penal Code, 1860 — Section 120B, 409, 420Code Of Criminal Procedure, 1973 — Section 439Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 6
High Courts26 Apr 2019Disposed Off
Suresh Mahata & Ors Vs Chairman Cum-Managing Director, FCI & Ors
Calcutta High Court · (2019) 04 CAL CK 0091
Industrial Disputes Act, 1947 — Section 33(1)Constitution Of India, 1950 — Article 14
High Courts26 Apr 2019Dismissed
Naresh Chandra Howly Vs W.B.B.S.E. & Ors
Calcutta High Court · (2019) 04 CAL CK 0090
West Bengal Board Of Secondary Education (Appointment, Confirmation, Conduct And Discipline Of Teachers And Non-Teaching Staff) Rules, 2018 — Rule 3, 3(2), 3(d), 5, 5(1), 5(2), 5(3) 5(12)
High Courts26 Apr 2019Dismissed
Uma Sarkar & Anr Vs Central Bank Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0089