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Calcutta High Court judgments

64,043 judgments · page 337 of 3,203

High Courts02 Aug 2019Disposed Of

Prabir Mukherjee & Ors Vs State

Calcutta High Court · (2019) 08 CAL CK 0114

Code Of Criminal Procedure, 1973 — Section 154, 156(3), 210, 401, 482Indian Penal Code, 1860 — Section 34, 302, 406, 420, 498A
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High Courts02 Aug 2019Disposed Of

Amitava Rakshit Vs Praranta Das

Calcutta High Court · (2019) 08 CAL CK 0109

Code Of Civil Procedure, 1908 — Section 100(5), Order 6 Rule 2(1), Order 41 Rule 23, Order 41 Rule 23(a), Order 41 Rule 25, Order 43 Rule 1(u)West Bengal Premises Tenancy Act, 1997 — Section 6(1)(d)Evidence Act, 1872 — Section 101, 103
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High Courts02 Aug 2019Disposed Of

Sangita Ghosh Vs Manish Ghosh

Calcutta High Court · (2019) 08 CAL CK 0107

Code Of Civil Procedure, 1908 — Section 24, 151Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 498A
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High Courts02 Aug 2019Disposed Of

Payel Biswas Vs Soumitra Biswas

Calcutta High Court · (2019) 08 CAL CK 0106

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125
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High Courts02 Aug 2019Disposed Off

Kaustav Sinha Vs Saswati Sinha

Calcutta High Court · (2019) 08 CAL CK 0007

Code Of Criminal Procedure, 1973 — Section 401, 482Protection Of Women from Domestic Violence Act, 2005 — Section 23, 29Indian Penal Code, 1860 — Section 406, 411, 498A
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