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Calcutta High Court judgments

64,043 judgments · page 339 of 3,203

High Courts31 Jul 2019Dismissed

Cts Industries Limited Vs Gammon India Limited & Anr

Calcutta High Court · (2019) 07 CAL CK 0103

Indian Contract Act, 1872 — Section 28Limitation Act, 1963 — Section 14(2)Code Of Civil Procedure, 1908 — Section 20, Order 1 Rule 1, Order 1 Rule 3, Order 2 Rule 3, Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), Order 8 Rule 6, Order 8 Rule 6A, Order 14 Rule 2(2)
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High Courts31 Jul 2019Allowed/Disposed Off

Agrasain Seva Samity Vs Basudeo Tikmany

Calcutta High Court · (2019) 07 CAL CK 0090

Code Of Civil Procedure, 1908 — Section 151, Order 2 Rule 2, Order 39 Rules 1, Order 39 Rules 2, Order 39 Rule 4, Order 41 Rule 27Constitution Of India, 1950 — Article 227
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High Courts30 Jul 2019Allowed

Ila Banerjee Vs Raj Kumar Chakraborty

Calcutta High Court · (2019) 07 CAL CK 0097

West Bengal Premises Tenancy Act, 1997 — Section 6, 6(4), 7, 7(1), 7(2), 7(3), 21, 21(2)Code Of Civil Procedure, 1908 — Section 100, 100(5), Order 20 Rule 12
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High Courts29 Jul 2019Disposed Off

Mujaffar Mondal Vs State Of West Bengal

Calcutta High Court · (2019) 07 CAL CK 0101

Code Of Criminal Procedure, 1973 — Section 145, 145(4), 145(6), 482West Bengal Land Reforms Act, 1955 — Section 15(A), 18(1), 21, 180
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High Courts29 Jul 2019Dismissed

Rekha Murarka Vs State Of West Bengal & Anr

Calcutta High Court · (2019) 07 CAL CK 0100

Code Of Criminal Procedure, 1973 — Section 2(u), 2(wa), 24, 24(3), 24(8), 225, 301, 301(2), 309, 311, 372, 397, 401, 482Indian Penal Code, 1860 — Section 302, 326
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