High Courts08 Aug 2019
Soma Gozi (Banerjee) Vs Prithwish Gozi
Calcutta High Court · (2019) 08 CAL CK 0145
Indian Penal Code, 1860 — Section 313, 406, 498A
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 335 of 3,203
High Courts08 Aug 2019Allowed
Hrishikesh Dhar Vs Saswata Mishra & Anr
Calcutta High Court · (2019) 08 CAL CK 0144
West Bengal Land Reforms Act, 1955 — Section 8, 9Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 8 Rule 1Constitution Of India, 1950 — Article 227
High Courts08 Aug 2019
Magma HDI General Insurance Company Limited Vs Mandira Ash And Others
Calcutta High Court · (2019) 08 CAL CK 0143
Constitution Of India, 1950 — Article 141, 142
High Courts08 Aug 2019Dismissed
Ranjit Banerjee & Anr Vs Eastern Coalfields Limited & Ors
Calcutta High Court · (2019) 08 CAL CK 0142
Constitution Of India, 1950 — Article 14, 16
High Courts08 Aug 2019Dismissed
Naaraayani Sons Pvt. Ltd. & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0140
Constitution Of India, 1950 — Article 12
High Courts08 Aug 2019Disposed Of
Bhavani Prasad Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0139
High Courts08 Aug 2019Disposed Of
Sk. Manik & Ors Vs Sk. Mani & Anr
Calcutta High Court · (2019) 08 CAL CK 0138
High Courts08 Aug 2019Allowed
Parameswar Munda Vs State Of West Bengal
Calcutta High Court · (2019) 08 CAL CK 0012
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 313, 428, 433A
High Courts07 Aug 2019Allowed
Ashis Bag Vs State Of West Bengal
Calcutta High Court · (2019) 08 CAL CK 0137
Indian Penal Code, 1860 — Section 302, 304B, 498A
High Courts07 Aug 2019Dismissed
Sk. Najimul Vs State Of West Bengal
Calcutta High Court · (2019) 08 CAL CK 0136
Indian Penal Code, 1860 — Section 34, 363, 366A, 376Code Of Criminal Procedure, 1973 — Section 164, 428
High Courts07 Aug 2019Dismissed
Gitanjali College Pharmacy & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0135
High Courts07 Aug 2019Disposed Of
Samir Kumar Banerjee Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0134
High Courts07 Aug 2019Dismissed
Md. Noor Alam & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0133
High Courts07 Aug 2019Allowed
Apurba Sarkar Vs Arabinda Adhikary And Another
Calcutta High Court · (2019) 08 CAL CK 0132
West Bengal Land Reforms Act, 1955 — Section 8, 14Constitution Of India, 1950 — Article 227
High Courts07 Aug 2019
Mitesh Mehta Vs Saregama India Limited
Calcutta High Court · (2019) 08 CAL CK 0131
Indian Contract Act, 1872 — Section 73
High Courts07 Aug 2019Disposed Of
Suvra Kumar Dey Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0130
Evidence Act, 1872 — Section 35Constitution Of India, 1950 — Article 226
High Courts07 Aug 2019Disposed Of
Steel Authority Of India Limited And Others Vs Amiya Steel Private Limited And Others
Calcutta High Court · (2019) 08 CAL CK 0129
Arbitration And Conciliation Act, 1996 — Section 16, 34
High Courts07 Aug 2019Dismissed
Biswabani Private Limited Vs Rabindra Nath Dutta & Ors
Calcutta High Court · (2019) 08 CAL CK 0019
Code Of Civil Procedure, 1908 — Order 47 Rule 1Constitution Of India, 1950 — Article 227
High Courts07 Aug 2019Disposed Off
Chief Executive Officer Vs Md. Reazuddin & Ors
Calcutta High Court · (2019) 08 CAL CK 0018
Waqf Act, 1995 — Section 3(ee), 54, 54(3)West Bengal Premises Tenancy Act, 1997 — Section 3(aa)West Bengal Premises Tenancy (Amendment) Act, 2008 — Section 2
High Courts07 Aug 2019Dismissed
Hare Ram Bouri Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0017
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 325, 506Code Of Criminal Procedure, 1973 — Section 207, 313