High Courts25 Jun 1869
Ganes Chandra Chowdhry and Others Vs Ram Kumar Chowdhry
Calcutta High Court · (1869) 06 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments
67,745 judgments · page 3,360 of 3,388
High Courts24 Jun 1869
Krishna Chandra Banik Vs Krishna Chandra Chuckerbutty
Calcutta High Court · (1869) 06 CAL CK 0008
High Courts22 Jun 1869
Baldeodas Agarwalla Vs Alexander Kaich and Another
Calcutta High Court · (1869) 06 CAL CK 0050
High Courts22 Jun 1869
Mussamat Khedu and Others Vs Kalu Sahu
Calcutta High Court · (1869) 06 CAL CK 0018
High Courts21 Jun 1869
Jadu Nath Das and Others Vs Radha Mohan Naskar and Others
Calcutta High Court · (1869) 06 CAL CK 0060
High Courts21 Jun 1869
Sambhu Nath Chuckerbutty and Another Vs Guru Das Dey and Another
Calcutta High Court · (1869) 06 CAL CK 0032
High Courts21 Jun 1869
Mahes Chandra Mitter and Others Vs Nabin Chandra Mitter
Calcutta High Court · (1869) 06 CAL CK 0015
High Courts20 Jun 1869
S.M. Dasimani Dasi Vs Srinath Ghose
Calcutta High Court · (1869) 06 CAL CK 0044
High Courts18 Jun 1869
C.J. Wilkinson Vs Abbas Sirkar and Another
Calcutta High Court · (1869) 06 CAL CK 0053
High Courts18 Jun 1869
Brajanath Sarma and Others Vs Ram Chandra Chowdhry
Calcutta High Court · (1869) 06 CAL CK 0019
High Courts18 Jun 1869
Ivan Herman Mollwo, Edwin March and Others Vs Raja Pratap Chandra Sing Bahadur
Calcutta High Court · (1869) 06 CAL CK 0005
High Courts17 Jun 1869
Ewing and Co. Vs Gosaidas Ghose Two and Others
Calcutta High Court · (1869) 06 CAL CK 0046
High Courts17 Jun 1869
Pares Nath Mukhopadhya and Others Vs Kisto Mohan Saha and Another
Calcutta High Court · (1869) 06 CAL CK 0041
High Courts17 Jun 1869
Kenny Vs The Administrator-General of Bengal
Calcutta High Court · (1869) 06 CAL CK 0037
High Courts17 Jun 1869
Kumara Upendra Krishna Deb Bahadur Vs Nabin Krishna Bose and Another
Calcutta High Court · (1869) 06 CAL CK 0014
High Courts17 Jun 1869
Madhusudan Bagchi Vs Raja Mahes Chandra Sing and Others
Calcutta High Court · (1869) 06 CAL CK 0012
High Courts17 Jun 1869
Debkumari Bibi Vs Ram Lal Mookerjee
Calcutta High Court · (1869) 06 CAL CK 0003