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Calcutta High Court judgments

67,745 judgments · page 3,361 of 3,388

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High Courts15 Jun 1869

Kelly Vs Kelly and Saunders

Calcutta High Court · (1869) 06 CAL CK 0057

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High Courts15 Jun 1869

Syad Akram Ser and Others Vs Lalji Sing

Calcutta High Court · (1869) 06 CAL CK 0054

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High Courts15 Jun 1869

Mussamut Bibi Nasran Vs Syad Wali Alam

Calcutta High Court · (1869) 06 CAL CK 0025

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High Courts14 Jun 1869

The Queen Vs Punaifattama and Another

Calcutta High Court · (1869) 06 CAL CK 0051

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High Courts14 Jun 1869

The Queen Vs Bishonath Pal

Calcutta High Court · (1869) 06 CAL CK 0048

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High Courts14 Jun 1869

Graham and Co. Vs Kerr, Dods and Co.

Calcutta High Court · (1869) 06 CAL CK 0034

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High Courts14 Jun 1869

Bhuli Sing and Others Vs Mussamut Nehmubhu

Calcutta High Court · (1869) 06 CAL CK 0016

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High Courts12 Jun 1869

Srimati Sadattunnissa and Others Vs Sadat Ali

Calcutta High Court · (1869) 06 CAL CK 0056

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High Courts12 Jun 1869

Mohan Chand Kandu Vs Azim Kazi Chowkidar

Calcutta High Court · (1869) 06 CAL CK 0042

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High Courts11 Jun 1869

The Queen Vs Kalisankar Sandyal and Others

Calcutta High Court · (1869) 06 CAL CK 0026

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High Courts11 Jun 1869

Umes Chandra Roy and Others Vs Shastidhar Mookerjee and Others

Calcutta High Court · (1869) 06 CAL CK 0023

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High Courts10 Jun 1869

Raicharan Pal Vs Pyari Mani Dasi and Another

Calcutta High Court · (1869) 06 CAL CK 0043

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High Courts10 Jun 1869

Gopal Das Vs Sheikh Syad Ali and Others

Calcutta High Court · (1869) 06 CAL CK 0010

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High Courts08 Jun 1869

Bistu Chandra Chuckerbutty Vs Iswar Chandra Chuckerbutty

Calcutta High Court · (1869) 06 CAL CK 0052

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High Courts08 Jun 1869

Nilambar Sen Vs Kali Kishor Sen

Calcutta High Court · (1869) 06 CAL CK 0049

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High Courts08 Jun 1869Dismissed

Mahommed Hafezulla Vs Lasmani Debia and Others

Calcutta High Court · (1869) 06 CAL CK 0036

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High Courts08 Jun 1869

Saroda Mohan Roy Chowdhry Vs Ganganarayan Das and Others

Calcutta High Court · (1869) 06 CAL CK 0002

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High Courts07 Jun 1869

In The East Indies, Solicitor, Deceased, Alexander Beodie Mackintosh of Durmoo Vs Charles James Wilkinson, Officiating Administrator General of Bengal and Executor of Last Will and Testament of the Said Samuel Fenn

Calcutta High Court · (1869) 06 CAL CK 0055

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High Courts07 Jun 1869

Sirdar Khan Vs Padma Lochan

Calcutta High Court · (1869) 06 CAL CK 0047

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High Courts07 Jun 1869

Robertson, Gladstone and Others Vs Kastury Mall

Calcutta High Court · (1869) 06 CAL CK 0045

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