COURT ARCHIVE
Calcutta High Court judgments
67,745 judgments · page 3,358 of 3,388
High Courts20 Jul 1869
Mohamed Azssar Ali Vs Nassir Mohamed and Others
Calcutta High Court · (1869) 07 CAL CK 0029
High Courts20 Jul 1869
Raja Baradakant Roy Bahadur Vs Prankrishna Paroi and Others
Calcutta High Court · (1869) 07 CAL CK 0007
High Courts20 Jul 1869
Grish Chandra Ghose Vs Iswar Chandra Mookerjee and Others
Calcutta High Court · (1869) 07 CAL CK 0005
High Courts19 Jul 1869
Sheikh Golam Yabeya Vs Mussamut Shama Sundari Kuari
Calcutta High Court · (1869) 07 CAL CK 0038
High Courts19 Jul 1869
Bhaju Sing Vs Kaifnath Tewari and Another
Calcutta High Court · (1869) 07 CAL CK 0030
High Courts16 Jul 1869
Trilochan Ghose and Others Vs Kailas Nath Sidhanto Bhowmik Bhattacharji and Others
Calcutta High Court · (1869) 07 CAL CK 0017
High Courts15 Jul 1869
Gorachand Goswami and Others Vs Raghu Mandal and Others
Calcutta High Court · (1869) 07 CAL CK 0021
High Courts13 Jul 1869
Baroda Prasad Mostafi Vs Gora Chand Mostafi and Others
Calcutta High Court · (1869) 07 CAL CK 0031
High Courts13 Jul 1869
Rani Samasundari Debi Vs Messrs Jardine, Skinner and Others
Calcutta High Court · (1869) 07 CAL CK 0025
High Courts12 Jul 1869
Tarini Charan Ghose Vs Satto Saran Ghosal Bahadur
Calcutta High Court · (1869) 07 CAL CK 0028
High Courts12 Jul 1869
Mussamut Indubansi Kunwar Vs Mussamut Gribhirun Kunwar and Others
Calcutta High Court · (1869) 07 CAL CK 0014