COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,279 of 3,388
Golap Soondory Dossee Vs Golam Ali Mundul
Calcutta High Court · (1882) ILR (Cal) 612
Rooplall Dass and Another Vs Krishtokishore Dutt and Others
Calcutta High Court · (1882) ILR (Cal) 687
Empress Vs Tegha Singh
Calcutta High Court · (1882) ILR (Cal) 473
Dwarka Nath Bysack and Others Vs Juggut Mohinee Dossee
Calcutta High Court · (1882) ILR (Cal) 582
Kristo Mohinee Dossee and Others Vs Kaliprosono Ghose and Others
Calcutta High Court · (1882) ILR (Cal) 402
Bradley Vs Jameson
Calcutta High Court · (1882) ILR (Cal) 580
Chunder Coomar Mitter Vs Sib Sundari Dassee
Calcutta High Court · (1882) ILR (Cal) 631
Thakoor Purshad Vs Hurbans Sahye and Others
Calcutta High Court · (1883) ILR (Cal) 209
Chundee Churn Dutt Vs Eduljee Cowasjee Bijnee and Others
Calcutta High Court · (1882) ILR (Cal) 678
Raj Chunder Chatterjee Vs Modhoosoodun Mookerjee and Others
Calcutta High Court · (1882) ILR (Cal) 395
Leelanund Singh Vs Hamidooddin and Others
Calcutta High Court · (1882) ILR (Cal) 576
In Re: Teacotta Shekdar and Others and Teacotta Shekdar and Others
Calcutta High Court · (1882) ILR (Cal) 393
The Empress Vs Shasti Churn Napit
Calcutta High Court · (1882) ILR (Cal) 331
Hurro Lall Shaha Vs Kamona Soondury Dassee
Calcutta High Court · (1882) ILR (Cal) 570
Mahomed Afsuruddin Vs Beer Chunder Manikya and Others
Calcutta High Court · (1882) ILR (Cal) 471
Poresh Mundul and Another Vs Imam Ali and Another
Calcutta High Court · (1882) ILR (Cal) 468
In Re: Nobin Chundra Banikya and The Empress
Calcutta High Court · (1882) ILR (Cal) 560