High Courts20 Feb 1882
Cally Nath Naugh Chowdhry Vs Chunder Nath Naugh Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 378
Hindu Wills Act, 1870 — Section 2, 3Succession Act, 1865 — Section 331
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,280 of 3,388
High Courts17 Feb 1882
Tara Prashad Coondoo and Another Vs Ghunshyam Singh
Calcutta High Court · (1882) ILR (Cal) 466
High Courts17 Feb 1882
Pran Nath Surma Jowardar Vs Surrut Chundra Bhuttacharjee
Calcutta High Court · (1882) ILR (Cal) 460
High Courts16 Feb 1882
Kristocomul Mitter Vs Suresh Chunder Deb
Calcutta High Court · (1882) ILR (Cal) 556
High Courts15 Feb 1882
Protap Chunder Dass Vs Arathoon
Calcutta High Court · (1882) ILR (Cal) 455
Contract Act, 1872 — Section 28
High Courts14 Feb 1882
Luchmee Chund and Another Vs The Bengal Coal Company
Calcutta High Court · (1882) ILR (Cal) 317
Companies Act, 1956 — Section 34
High Courts10 Feb 1882
Giridhari Singh Vs Maharaja Luchmessur Singh Bahadur
Calcutta High Court · 2 Ind. Cas. 646
High Courts10 Feb 1882
Muttyjan and Others Vs Ahmed Ally and Others
Calcutta High Court · (1882) ILR (Cal) 370
High Courts09 Feb 1882
In Re: Bhagabuti Churn Bhuttacharjee Chowdhry and Bhagabuti Churn Bhuttacharjee Chowdhry
Calcutta High Court · (1882) ILR (Cal) 367
High Courts07 Feb 1882
In Re: Sreenath Kur. and The Empress
Calcutta High Court · (1882) ILR (Cal) 450
Criminal Procedure Code, 1898 (CrPC) — Section 445, 446Penal Code, 1860 (IPC) — Section 167, 466, 471
High Courts06 Feb 1882
Nijabutoolla and Others Vs Wazir Ali
Calcutta High Court · (1882) ILR (Cal) 910
Limitation Act, 1963 — Section 5, 6
High Courts06 Feb 1882
Tariny Kanth Lahiry Chowdry Vs Chowdrani
Calcutta High Court · (1882) ILR (Cal) 546
High Courts04 Feb 1882
Mahomed Mobaruck and Others Vs Joytara Dassee and Others
Calcutta High Court · (1882) ILR (Cal) 976
High Courts01 Feb 1882
Brojo Nath Mookhopadhya Vs Bepin Behari Bundopadhya
Calcutta High Court · (1882) ILR (Cal) 357
High Courts01 Feb 1882
Chunder Coomar Mookerjee and Others Vs Shama Churn Dey and Another Chunder Coomar Mookerjee and Others Vs Koylash Chunder Sett and Others
Calcutta High Court · (1882) ILR (Cal) 677
High Courts01 Feb 1882
Umesh Chunder Roy Vs Raj Bullubh Sen and Others
Calcutta High Court · (1882) ILR (Cal) 279