High Courts20 Apr 1882
In Re: Petition of Protap Chunder Ghose Kally Churn Dutt and Others
Calcutta High Court · (1882) ILR (Cal) 848
Rent Law of Bengal, L.P. Act, 1869 — Section 38
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,277 of 3,388
High Courts20 Apr 1882
Huro Pershad Roy Vs Gopal Das Dutt and Others
Calcutta High Court · (1882) 04 CAL CK 0020
High Courts20 Apr 1882
Abasu Begum Vs Umda Khanum and Another
Calcutta High Court · (1882) ILR (Cal) 724
Criminal Procedure Code, 1898 (CrPC) — Section 491, 492
High Courts20 Apr 1882
In Re: Petition of Dinendro Nath Shanial
Calcutta High Court · (1882) ILR (Cal) 851
Criminal Procedure Code, 1898 (CrPC) — Section 47, 491
High Courts20 Apr 1882
Roushan Bibee Vs Hurray Kristo Nath and Another
Calcutta High Court · (1882) ILR (Cal) 926
Contract Act, 1872 — Section 62
High Courts17 Apr 1882
Mon Mohun Buksee Vs Gunga Soondery Dabee
Calcutta High Court · (1883) ILR (Cal) 181
Limitation Act, 1877 — Section 7
High Courts14 Apr 1882
Bonode Mohini Chowdhrain Vs Sharat Chunder Dey Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 837
Limitation Act, 1963 — Article 171B, 178
High Courts14 Apr 1882
Hridoy Narain Vs Sheo Sunkur Sahoy
Calcutta High Court · (1883) ILR (Cal) 143
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts14 Apr 1882
Opnit Misser and Others Vs Narain Roy
Calcutta High Court · (1883) ILR (Cal) 304
High Courts13 Apr 1882
Bhoggomanto Poddar and Others Vs Mudun Mohun Poddar and Another
Calcutta High Court · (1882) ILR (Cal) 923
High Courts13 Apr 1882
Bhadeshwar Chowdhry and Others Vs Gaurikant Nath
Calcutta High Court · (1882) ILR (Cal) 834
Civil Procedure Code, 1908 (CPC) — Section 57
High Courts07 Apr 1882
Umrao Begum and Others Vs Mahbuban and Others Robert Watson and Co. Vs Shayama Sunduri Dasi
Calcutta High Court · (1882) ILR (Cal) 721
High Courts05 Apr 1882
Assrup Koer and Others Vs Luchmi Narain Singh
Calcutta High Court · (1883) ILR (Cal) 43
Civil Procedure Code, 1908 (CPC) — Section 13Limitation Act, 1963 — Article 11
High Courts31 Mar 1882
In Re: Petition of Uttom Koondoo and Another and The Empress
Calcutta High Court · (1882) ILR (Cal) 634
Criminal Procedure Code, 1898 (CrPC) — Section 283, 453Penal Code, 1860 (IPC) — Section 413
High Courts30 Mar 1882
Ram Coomar Kur Vs Jakur Ali
Calcutta High Court · (1882) ILR (Cal) 716
Limitation Act, 1877 — Article 179, 19
High Courts29 Mar 1882
Shib Nath Chuckerbutty Vs Jibunti Nath Khan and Others
Calcutta High Court · (1882) ILR (Cal) 820
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts28 Mar 1882
Romaprosad Roy and Others Vs Shorup Paramanick
Calcutta High Court · (1882) ILR (Cal) 712
High Courts28 Mar 1882
Stephen Vs Stephen and Others
Calcutta High Court · (1882) ILR (Cal) 714
Majority Act, 1875 — Section 3