High Courts25 May 1882
In Re: Municipal Committee of Dacca and The Municipal Committee of Dacca
Calcutta High Court · (1883) ILR (Cal) 38
Penal Code, 1860 (IPC) — Section 18
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,275 of 3,388
High Courts23 May 1882
Golam Yassein Vs The Official Trustee of Bengal
Calcutta High Court · (1882) ILR (Cal) 887
High Courts23 May 1882
Bhujendro Bhusan Chatterjee Vs Trigunanath Mookerjee and Others
Calcutta High Court · (1882) ILR (Cal) 761
Specific Relief Act, 1877 — Section 42
High Courts23 May 1882
Hurro Coomaree Dossee Vs Tarini Churn Bysack and Others
Calcutta High Court · (1882) ILR (Cal) 766
Limitation Act, 1877 — Section 10
High Courts23 May 1882
In Re: the matter of the High Courts'' Criminal Procedure Act (X of 1875) and In Re: the matter of the Petition of J. Wood
Calcutta High Court · (1882) ILR (Cal) 891
Calcutta Municipal Consolidation Act, 1876 — Section 77
High Courts22 May 1882
Gobind Chunder Dey Vs Obhoy Churn Ghose and Another
Calcutta High Court · (1883) ILR (Cal) 237
Limitation Act, 1963 — Article 127
High Courts18 May 1882
Protap Chunder Banerjee and Others Vs Krishto Kishore Shaha and Others
Calcutta High Court · (1882) ILR (Cal) 885
High Courts18 May 1882
Gyanendro Chunder Lahiri Vs Kalla Pahar Hajee and Another
Calcutta High Court · (1883) ILR (Cal) 50
High Courts18 May 1882
Romesh Chunder Bundopadhya and Another Vs Bandey Karim and Others
Calcutta High Court · (1883) ILR (Cal) 65
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts15 May 1882
Issur Chunder Nath Vs Kali Churn Nath and Another
Calcutta High Court · (1882) ILR (Cal) 883
High Courts15 May 1882
Dintarini Dabi Vs Doibo Chunder Roy
Calcutta High Court · (1882) ILR (Cal) 880
Succession Act, 1865 — Section 234
High Courts11 May 1882
Nobo Gopal Sircar Vs Srinath Bundopadhya
Calcutta High Court · (1882) ILR (Cal) 877
High Courts11 May 1882
Anathnath Deb Vs Poreshnath Mukerji and Others
Calcutta High Court · (1882) 05 CAL CK 0014
High Courts10 May 1882
Dokouri Chunder Thakoor Vs Charu Surnokar
Calcutta High Court · (1882) ILR (Cal) 956
Limitation Act, 1963 — Section 26
High Courts09 May 1882
Tariny Debee Vs Shama Churn Mitter
Calcutta High Court · (1882) ILR (Cal) 954
Contract Act, 1872 — Section 60
High Courts06 May 1882
The Empress Vs Ram Lall
Calcutta High Court · (1882) ILR (Cal) 875
Criminal Procedure Code, 1898 (CrPC) — Section 295, 296
High Courts05 May 1882
Ram Churn Karmokar Vs Mukhoda Soondury Dasi
Calcutta High Court · (1882) ILR (Cal) 871
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts05 May 1882
Kartick Singha Vs Sreeputty Mirdha and Another
Calcutta High Court · (1883) ILR (Cal) 10