High Courts28 Mar 1883
Atri Bai Vs Arnopoorna Bai
Calcutta High Court · (1883) ILR (Cal) 838
Land Acquisition Act, 1870 — Section 39
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,268 of 3,389
High Courts28 Mar 1883
Ishan Chunder Chattopadhya Vs Shama Churn Dutt and Others
Calcutta High Court · (1884) ILR (Cal) 41
High Courts19 Mar 1883
Mohiny Mohun Das Vs Krishno Kishore Dutt and Others
Calcutta High Court · (1883) ILR (Cal) 802
Evidence Act, 1872 — Section 114
High Courts18 Mar 1883
The Oriental Bank Corporation Vs The Baree Tea Company, Limited
Calcutta High Court · (1883) ILR (Cal) 880
High Courts18 Mar 1883
Radha Prosad Singh Vs Sundur Lall and Another
Calcutta High Court · (1883) ILR (Cal) 644
Limitation Act, 1871 — Section 1
High Courts16 Mar 1883
Tara Prasad Mytee and Another Vs Nund Kishore Giri and Others
Calcutta High Court · (1883) ILR (Cal) 842
High Courts15 Mar 1883
Judoonath Ghose Vs Schoene Kilburn and Co.
Calcutta High Court · (1883) 03 CAL CK 0023
High Courts14 Mar 1883
Mahomed Mabood Bux and Others Vs Toree Mahomed
Calcutta High Court · (1883) ILR (Cal) 730
Limitation Act, 1963 — Section 19
High Courts14 Mar 1883
Gopal Chundra Mittra and Others Vs Srinath Dutt
Calcutta High Court · (1883) ILR (Cal) 511
High Courts12 Mar 1883
Moheswar Das Vs Carter
Calcutta High Court · (1884) ILR (Cal) 210
Contract Act, 1872 — Section 151
High Courts09 Mar 1883
Mamtazul Huq and Others Vs Nirbhai Singh
Calcutta High Court · (1883) ILR (Cal) 711
High Courts09 Mar 1883
G.M. Reily Vs Hur Chunder Ghose and Others
Calcutta High Court · (1883) ILR (Cal) 722
High Courts09 Mar 1883
Sirdhary Lall Vs Surjya Narain Singh
Calcutta High Court · (1883) ILR (Cal) 825
High Courts09 Mar 1883
Mahomed Ali Khan and Others Vs Khaja Abdul Gunny and Others
Calcutta High Court · (1883) ILR (Cal) 744
Evidence Act, 1872 — Section 114
High Courts09 Mar 1883
Nobo Kishore Surma Biswas Vs Rudra Kant Surma Sircar and Others Mahomed Kassim and Others Vs Samod Ali
Calcutta High Court · (1883) ILR (Cal) 663
Limitation Act, 1871 — Section 7
High Courts09 Mar 1883
Upendra Narain Myti Vs Gopee Nath Bera and Others
Calcutta High Court · (1883) ILR (Cal) 817
High Courts09 Mar 1883
Hosain Khan Vs Ulfatunnissa alias Elahijan Bibi
Calcutta High Court · (1883) ILR (Cal) 520
Registration Act, 1877 — Section 49
High Courts09 Mar 1883
H. Mackintosh Vs C. Crow and Another H. Mackintosh Vs G.C. Gore and Another
Calcutta High Court · (1883) ILR (Cal) 689
Contract Act, 1872 — Section 74
High Courts07 Mar 1883
Chundi Churn Mookerjee and Others Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 849
Ports Act, 1875 — Section 22