High Courts19 Jun 1883
The Land Mortgage Bank of India, Limited Vs Shyam Chand Koondoo
Calcutta High Court · (1883) ILR (Cal) 695
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,266 of 3,389
High Courts17 Jun 1883
Mohendro Nauth Dawn Vs Ishun Chunder Dawn
Calcutta High Court · (1884) ILR (Cal) 56
High Courts13 Jun 1883
Ramjankhan Vs Ramjan Chamar
Calcutta High Court · (1884) ILR (Cal) 89
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 137, 37
High Courts11 Jun 1883
Ralli Vs Gau Kim Swee
Calcutta High Court · (1883) ILR (Cal) 939
Evidence Act, 1872 — Section 63(3), 65, 66
High Courts08 Jun 1883
Amirunessa Khatoon and Another Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1884) ILR (Cal) 63
High Courts08 Jun 1883
Kirty Chunder Mitter Vs Anath Nath Dey
Calcutta High Court · (1884) ILR (Cal) 97
High Courts05 Jun 1883
Shumbhoo Nath Poddar Vs Luckynath Dey and Others
Calcutta High Court · (1883) ILR (Cal) 920
High Courts31 May 1883
Guru Dass Biswas Vs Kunnock Chunder Mookerjee
Calcutta High Court · (1883) ILR (Cal) 919
Civil Procedure Code, 1908 (CPC) — Section 42, 43
High Courts29 May 1883
Jugut Shobhun Chunder alias Doolal Chunder Dehingur Gossamy Vs Binaud Chunder alias Soda Shobhun Chunder Dehingur Gossamy and Another
Calcutta High Court · (1883) ILR (Cal) 925
Specific Relief Act, 1877 — Section 42
High Courts28 May 1883
Chand Khan Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 878
Criminal Procedure Code, 1898 (CrPC) — Section 406
High Courts23 May 1883
Johur Mull Khoorba Vs Tarankisto Deb and Others
Calcutta High Court · (1884) ILR (Cal) 252
High Courts21 May 1883
Lal Bahadoor Singh and Others Vs E. Solano and Another
Calcutta High Court · (1884) ILR (Cal) 45
High Courts21 May 1883
Ashad Ally Beparee and Others Vs Modum Mohun Chowdhry and Another
Calcutta High Court · (1884) ILR (Cal) 68
High Courts14 May 1883
Aubhoy Churn Bagchi Vs Debendra Nath Shaw and Another
Calcutta High Court · (1883) ILR (Cal) 905
High Courts09 May 1883
Akroomoni Chowdhrain Vs Lakhimoni Chowdhrain
Calcutta High Court · (1883) ILR (Cal) 851
Registration Act, 1877 — Section 74, 77
High Courts08 May 1883
Mothuranath Chattopadhya and Others Vs Dagai Dabee
Calcutta High Court · (1883) ILR (Cal) 854
High Courts07 May 1883
Michael Vs Ameena Bibi and Others
Calcutta High Court · (1883) ILR (Cal) 733
Civil Procedure Code, 1908 (CPC) — Section 16, 77
High Courts07 May 1883
Shadulla Howladar and Another Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 875
Criminal Procedure Code, 1898 (CrPC) — Section 309Penal Code, 1860 (IPC) — Section 149, 304