High Courts07 Mar 1883
Srishteedhur Biswas Vs Mudan Sirdar and Others
Calcutta High Court · (1883) ILR (Cal) 648
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,269 of 3,389
High Courts07 Mar 1883
Cally Nath Bundopadhya Vs Koonjo Behary Shaha and Others
Calcutta High Court · (1883) ILR (Cal) 651
High Courts05 Mar 1883
Toolseeram Bera Vs Golam Abed
Calcutta High Court · (1883) ILR (Cal) 861
Criminal Procedure Code, 1898 (CrPC) — Section 171, 172, 173
High Courts03 Mar 1883
C.N. Stephen Vs G. Stephen
Calcutta High Court · (1883) ILR (Cal) 901
Bengal Minors Act, 1858 — Section 3
High Courts02 Mar 1883
Ramsodoy Ghose Vs Nilmadhub Chuckerbutty
Calcutta High Court · (1883) ILR (Cal) 857
High Courts02 Mar 1883
Chunder Narain Singh Vs Kishen Chand Golecha
Calcutta High Court · (1883) ILR (Cal) 855
High Courts02 Mar 1883
Peary Mohun Banerjee Vs Bacharam Mundul
Calcutta High Court · (1883) ILR (Cal) 813
High Courts02 Mar 1883
Sharat Chunder Ghose and Others Vs Kartik Chunder Mitter and Another
Calcutta High Court · (1883) ILR (Cal) 810
High Courts01 Mar 1883
Juggernauth Sew Bux and Another Vs Ram Dyal and Others
Calcutta High Court · (1883) ILR (Cal) 791
Contract Act, 1872 — Section 30Evidence Act, 1872 — Section 92
High Courts01 Mar 1883
Peary Mohun Sircar Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 639
Penal Code, 1860 (IPC) — Section 99(c)
High Courts28 Feb 1883
Mohesh Chunder Bagchi and Others Vs In No. 308.--Titu Bibiw, In No. 357.--Munsurunmssa Bibi and In No. 358.--Ibrahim Malla
Calcutta High Court · (1883) ILR (Cal) 683
High Courts28 Feb 1883
Moti Lal Bundopadhya Vs Digumber Roy Chowdhry and Others
Calcutta High Court · (1883) ILR (Cal) 563
High Courts28 Feb 1883
Carlisles, Nephews and Co. Vs Hurmook Roy and Another
Calcutta High Court · (1883) ILR (Cal) 679
High Courts28 Feb 1883
Janoki Nath Mukhopadhya Vs Mothuranath Mukhopadhya and Others
Calcutta High Court · (1883) ILR (Cal) 580
High Courts28 Feb 1883
The Empress Vs Brojokanto Roy Chowdhuri
Calcutta High Court · (1883) ILR (Cal) 638
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts27 Feb 1883
Hem Chunder Soor Vs Kally Churn Das
Calcutta High Court · (1883) ILR (Cal) 528
Evidence Act, 1872 — Section 92
High Courts27 Feb 1883
Rongai and Others Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 513
Criminal Procedure Code, 1898 (CrPC) — Section 36
High Courts26 Feb 1883
Sripoti Churn Dey Vs Mohip Narain Singh
Calcutta High Court · (1883) ILR (Cal) 643
High Courts26 Feb 1883
Indro Narain Gossami Vs Ishan Chunder Bandopadhya
Calcutta High Court · (1883) ILR (Cal) 788