COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,251 of 3,389
High Courts16 Jun 1885
Chooramoni Dey and Others Vs Howrah Mills Company, Ld.
Calcutta High Court · (1885) ILR (Cal) 696
High Courts15 Jun 1885
Champa Kalee Koer Vs Tej Protap Singh
Calcutta High Court · (1885) ILR (Cal) 96
High Courts12 Jun 1885
Pramada Dasi Vs Lakhi Narain Mitter and Others
Calcutta High Court · (1885) ILR (Cal) 60
Civil Procedure Code, 1908 (CPC) — Section 43Succession Act, 1865 — Section 172
High Courts11 Jun 1885
Gend Lall Tewari and Another Vs Denonath Ram Tewari and Others
Calcutta High Court · (1885) ILR (Cal) 673
High Courts09 Jun 1885
Shoda Nunda Surma and Another Vs Gonesh Chandra Pal
Calcutta High Court · (1885) ILR (Cal) 138
High Courts09 Jun 1885
Uzir Christian Vs Eli Seba Christian and Another
Calcutta High Court · (1885) ILR (Cal) 651
Divorce Act, 1869 — Section 13English Divorce Act — Section 30
High Courts04 Jun 1885
Halodhar Shaha and Others Vs Harogobind Das Koiburto and Another
Calcutta High Court · (1885) ILR (Cal) 105
High Courts03 Jun 1885
Mathura Das Vs Nathuni Lall Mahta and Another
Calcutta High Court · (1885) ILR (Cal) 731
High Courts03 Jun 1885
Kali Prasanna Rai and Another Vs Dhananjai Ghose
Calcutta High Court · (1885) ILR (Cal) 625
High Courts03 Jun 1885
Nobokrista Mukherji Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1885) ILR (Cal) 632
High Courts02 Jun 1885
Upendra Lal Mukhopadhya Vs The Collector of Rajshahye and Another
Calcutta High Court · (1885) ILR (Cal) 113
High Courts02 Jun 1885
Nittyanund Man Sing Vs Jogendro Bhuputi and Others
Calcutta High Court · (1885) ILR (Cal) 702
High Courts01 Jun 1885
Punchanund Dass Chowdhry Vs Taramoni Chowdhrain, for self and as guardian of her minor sons Parbati Churn Das and Another
Calcutta High Court · (1885) ILR (Cal) 64
High Courts29 May 1885
Adu Shikdar Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 635
Evidence Act, 1872 — Section 27