High Courts29 Apr 1885
Kallanus Vs Lal Mahomed
Calcutta High Court · (1885) ILR (Cal) 519
Evidence Act, 1872 — Section 116
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,253 of 3,389
High Courts29 Apr 1885
Mehter Ali and Others Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 530
Penal Code, 1860 (IPC) — Section 330
High Courts24 Apr 1885
Kunj Behari Singh and Another Vs Jogi Singh
Calcutta High Court · (1885) ILR (Cal) 509
High Courts20 Apr 1885
Pergash Koer and Another Vs Mahabir Pershad Narain Singh and Another
Calcutta High Court · (1885) ILR (Cal) 582
Transfer of Property Act, 1882 — Section 86
High Courts15 Apr 1885
Laidley and Others Vs Gour Gobind Sarkar
Calcutta High Court · (1885) ILR (Cal) 501
High Courts14 Apr 1885
Kamruddin Dai and Others Vs Sonatun Mandal
Calcutta High Court · (1885) ILR (Cal) 449
High Courts10 Apr 1885
Dena Nath Banerjee and Others Vs Hari Dasi
Calcutta High Court · (1885) ILR (Cal) 499
High Courts10 Apr 1885
Hori Das Mal Vs Mahomed Jaki and Another
Calcutta High Court · (1885) ILR (Cal) 434
Evidence Act, 1872 — Section 13
High Courts08 Apr 1885
In Re: William Hastie, an Insolvent
Calcutta High Court · (1885) ILR (Cal) 451
Civil Procedure Code, 1882 — Section 344, 349
High Courts08 Apr 1885
Bhutnath Dey and Another Vs Ahmed Hosain and Others
Calcutta High Court · (1885) ILR (Cal) 417
High Courts08 Apr 1885
Ashanullah Vs Noor Ali Mian Khondkar
Calcutta High Court · (1885) ILR (Cal) 608
High Courts01 Apr 1885
Nagendra Nath Mitter Mozumdar Vs Nitye Gopal Sircar
Calcutta High Court · (1885) ILR (Cal) 429
Succession Act, 1865 — Section 50
High Courts01 Apr 1885
Bussunteram Marwary Vs Kamaluddin Ahmed and Others
Calcutta High Court · (1885) ILR (Cal) 421
Bengal Civil Courts Act, 1871 — Section 24
High Courts31 Mar 1885
Padmanund Singh and Another Vs Kartick Nath Pandy
Calcutta High Court · (1885) ILR (Cal) 496
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts31 Mar 1885
Mohamaya Goopta and Others Vs Nilmadhab Rai
Calcutta High Court · (1885) ILR (Cal) 533
High Courts30 Mar 1885
Trailokia Nath Nundi Vs Shurno Chungoni
Calcutta High Court · (1885) ILR (Cal) 539
Evidence Act, 1872 — Section 90
High Courts27 Mar 1885
Brinda Chowdhrain Vs Radhica Chowdhrain
Calcutta High Court · (1885) ILR (Cal) 492
Succession Act, 1865 — Section 234