High Courts11 Jul 1885
Gobind Chunder Addi and Another Vs Jogendro Nath Sircar
Calcutta High Court · (1885) ILR (Cal) 252
Civil Procedure Code, 1882 — Section 284, 295, 312, 315
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,250 of 3,389
High Courts08 Jul 1885
Kristo Chunder Ghose and Others Vs Raj Kristo Bandyopadhya and Others
Calcutta High Court · (1885) ILR (Cal) 24
Bengal Rent Act, 1859 — Section 26
High Courts03 Jul 1885
Radha Pershad Singh and Another Vs Phuljuri Koer and Another
Calcutta High Court · (1885) ILR (Cal) 402
Civil Procedure Code, 1882 — Section 253
High Courts02 Jul 1885
Dina Nath Mookerjee and Another Vs W. Sheriff
Calcutta High Court · (1885) ILR (Cal) 258
High Courts01 Jul 1885
Peari Mohun Mukherji Vs Banshi Majhi
Calcutta High Court · (1885) ILR (Cal) 757
High Courts01 Jul 1885
Chandra Bhusan Gangopadhya Vs Ram Kanth Banerji and Another
Calcutta High Court · (1885) ILR (Cal) 108
High Courts01 Jul 1885
Miller, Official Assignee Vs Runga Nath Moulick and Others
Calcutta High Court · (1885) ILR (Cal) 389
High Courts30 Jun 1885
Mahomed Zamir Vs Abdul Hakim and Another
Calcutta High Court · (1885) ILR (Cal) 67
High Courts25 Jun 1885
Rakhal Das Mukherji Vs Radha Gobind Koer
Calcutta High Court · (1885) ILR (Cal) 82
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts23 Jun 1885
Guru Pershad Singh and Another represented by their Mother, Sunderbasi Koer and Another Vs Gossain Munraj Puri and Another
Calcutta High Court · (1885) ILR (Cal) 733
High Courts19 Jun 1885
Jakhu Roy Vs Bhalu Roy and Others
Calcutta High Court · (1885) ILR (Cal) 667
Registration Act, 1877 — Section 50
High Courts19 Jun 1885
In Re: The Menglas Tea estate
Calcutta High Court · (1885) ILR (Cal) 383
Stamp Act, 1899 — Article 60
High Courts19 Jun 1885
J.A. Jackson, Manager of the Jokai Assam Tea Company Limited Vs S. Campbell
Calcutta High Court · (1885) ILR (Cal) 41
Companies Act, 1956 — Section 41
High Courts19 Jun 1885
Jatinga Valley Tea Company Limited Vs Chera Tea Company Limited
Calcutta High Court · (1885) ILR (Cal) 45
High Courts18 Jun 1885
Gungaram Ghose Sirdar Vs Kalipodo Ghose
Calcutta High Court · (1885) ILR (Cal) 661
Registration Act, 1877 — Section 50
High Courts18 Jun 1885
Chand Akund Vs Hem Chundra Chowdhari
Calcutta High Court · (1885) ILR (Cal) 115
High Courts17 Jun 1885
Shamanand Dey Vs Bhuban Pari and Others
Calcutta High Court · (1885) ILR (Cal) 699