High Courts07 May 1880
The Empress Vs Vaimbilee Vaimbilee Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 826
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 300
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,116 of 3,201
High Courts07 May 1880
Ram Lall Agurwallah Vs Masoollah Khan
Calcutta High Court · (1881) ILR (Cal) 6
Civil Procedure Code, 1908 (CPC) — Section 6
High Courts04 May 1880
Jibaneswari Debia, Mother and Guardian of Kailas Chunder Chuckerbutty Vs Grishchunder Chuckerbutty and Another Guardians of Dwarkanath Chuckerbutty Biseswari Debia, Mother and Guardian of Prosunno Kumar Chuckerbutty Vs Grishchunder Chuckerbutty, Guardian of Dwarkanath Chuckerbutty
Calcutta High Court · (1881) ILR (Cal) 243
High Courts03 May 1880
The Empress Vs Butokristo Dass and Another
Calcutta High Court · (1881) ILR (Cal) 59
Presidency Magistrates (Court- Fees) Act, 1877 — Section 129
High Courts30 Apr 1880
Joggessur Singh and Others Vs Bycunt Nath Dutt and Others
Calcutta High Court · (1880) ILR (Cal) 822
High Courts30 Apr 1880
Chundee Churn Roy Vs Shib Chunder Mundul
Calcutta High Court · (1880) ILR (Cal) 945
Limitation Act, 1963 — Section 26
High Courts29 Apr 1880
Uggrakant Chowdhry and Others Vs Hurro Chunder Shiekdar and Others
Calcutta High Court · (1881) ILR (Cal) 209
Evidence Act, 1872 — Section 90
High Courts29 Apr 1880
Shumbhoonath Shaha Vs Guruchurn Lahiri
Calcutta High Court · (1880) ILR (Cal) 894
Limitation Act, 1871 — Article 167(ii)Limitation Act, 1877 — Section 2
High Courts29 Apr 1880
Payn Vs The Administrator-General of Bengal and Others
Calcutta High Court · (1880) ILR (Cal) 766
High Courts26 Apr 1880
The Empress Vs Anuntram Singh and Others
Calcutta High Court · (1880) ILR (Cal) 954
Criminal Procedure Code, 1898 (CrPC) — Section 122, 193, 346
High Courts22 Apr 1880
The Empress Vs Kala Chand Dass and Others
Calcutta High Court · (1881) ILR (Cal) 14
Criminal Procedure Code, 1898 (CrPC) — Section 505
High Courts19 Apr 1880
Johuri Mahton Vs Thakoor Nath Lukee
Calcutta High Court · (1880) ILR (Cal) 830
High Courts15 Apr 1880
In Re: McCorkindale (Deceased)
Calcutta High Court · (1881) ILR (Cal) 1
Contract Act, 1872 — Section 171
High Courts13 Apr 1880
Ganesh Lal Tewari Vs Shamnarain and Others
Calcutta High Court · (1881) ILR (Cal) 213
High Courts13 Apr 1880
Lootfulhuck Vs Gopee Chunder Mojoomdar
Calcutta High Court · (1880) ILR (Cal) 941
High Courts12 Apr 1880
Ramnidhee Manjee Vs Parbutty Dassee
Calcutta High Court · (1880) ILR (Cal) 823
High Courts08 Apr 1880
Mohindrobhoosun Biswas Vs Shosheebhoosun Biswas
Calcutta High Court · (1880) ILR (Cal) 882
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts08 Apr 1880
Toponidhee Dhirj Gir Gosain Vs Sreeputty Sahanee
Calcutta High Court · (1880) ILR (Cal) 832
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts05 Apr 1880
In Re: In the Matter of the Petition of Bhekraj Koeri
Calcutta High Court · (1880) ILR (Cal) 878
Civil Procedure Code, 1877 — Section 290