High Courts02 Apr 1880
Khetter Chunder Mookerjee Vs Khetter Paul Sreeterutno
Calcutta High Court · (1880) ILR (Cal) 886
Evidence Act, 1872 — Section 65
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,117 of 3,201
High Courts01 Apr 1880
Pepin Vs Chunder Seekur Mookerjee and Another
Calcutta High Court · (1880) ILR (Cal) 811
High Courts29 Mar 1880
Bemola Dossee Vs Mohun Dossee and Others
Calcutta High Court · (1880) ILR (Cal) 792
High Courts19 Mar 1880
Abhoy Churn Pal and Another Vs Kally Pershad Chatterjee
Calcutta High Court · (1880) ILR (Cal) 949
Specific Relief Act, 1877 — Section 42
High Courts19 Mar 1880
Brojo Nath Bhuttacharjee Vs Saroda Pershad Chattopadhya
Calcutta High Court · (1880) ILR (Cal) 910
Limitation Act, 1908 — Section 10
High Courts18 Mar 1880
Govind Chunder Goswami Vs Rungunmoney
Calcutta High Court · (1881) ILR (Cal) 60
High Courts18 Mar 1880
Hirdhamun Jha and Others Vs Jinghoor Jha and Others
Calcutta High Court · (1880) ILR (Cal) 711
High Courts15 Mar 1880
Doorga Churn Doss Vs Nittokally Dossee and Others
Calcutta High Court · (1880) ILR (Cal) 819
High Courts08 Mar 1880
Juggutjeebun Gooptoo Vs Harocoomar Pal
Calcutta High Court · (1880) ILR (Cal) 719
High Courts04 Mar 1880
Hirdaynarain and Others Vs Hurmuzi Begum and Others
Calcutta High Court · (1879) ILR (Cal) 921
Limitation Act, 1963 — Article 132
High Courts02 Mar 1880
The Empress Vs Kherode Chunder Mozumdar and Others
Calcutta High Court · (1880) ILR (Cal) 717
Penal Code, 1860 (IPC) — Section 471
High Courts01 Mar 1880
Noban Nusya and Another Vs Dhon Mahomed
Calcutta High Court · (1880) ILR (Cal) 820
Registration Act, 1877 — Section 77
High Courts28 Feb 1880
Ramkrishna Dass Surrowji Vs Surfunnissa Begum and Others
Calcutta High Court · (1881) ILR (Cal) 129
High Courts27 Feb 1880
Beerchunder Manikya Vs Maymana Bibee and Others
Calcutta High Court · (1880) ILR (Cal) 736
High Courts24 Feb 1880
Hajee Syud Mahomed Vs Mussamut Ashrufoonnissa
Calcutta High Court · (1880) ILR (Cal) 759
High Courts18 Feb 1880
Ram Sahai Sing and Another Vs Maniram and Others
Calcutta High Court · (1880) ILR (Cal) 807
Criminal Procedure Code, 1898 (CrPC) — Section 622
High Courts13 Feb 1880
Imrit Tewari and Others Vs Suput Singh and Others
Calcutta High Court · (1880) ILR (Cal) 720
Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Section 22