High Courts04 Jan 1923
Jagat Chandra Ghose Vs Emperor
Calcutta High Court · AIR 1923 Cal 484 : 75 Ind. Cas. 722
Legal Practitioners Act, 1879 — Section 36
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,529 of 3,203
High Courts04 Jan 1923
Dehri Sonar Vs Emperor
Calcutta High Court · AIR 1923 Cal 707 : 77 Ind. Cas. 921
Criminal Procedure Code, 1898 (CrPC) — Section 310Penal Code, 1860 (IPC) — Section 75
High Courts04 Jan 1923
Rustam Ali Mia Vs Abdul Jabbar and Others
Calcutta High Court · AIR 1923 Cal 535 : 76 Ind. Cas. 499
Transfer of Property Act, 1882 — Section 43
High Courts04 Jan 1923
Mukunda Lal De Vs Bansidhar Marwari
Calcutta High Court · AIR 1923 Cal 342 : 76 Ind. Cas. 311
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2(2), 47
High Courts03 Jan 1923
Rakhal Chandra Chatterjee Vs Rohini Kumar Chatterjee
Calcutta High Court · AIR 1923 Cal 650 : 74 Ind. Cas. 601
Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts03 Jan 1923
Jari Lal Pal Vs Lal Behari Hazra
Calcutta High Court · AIR 1923 Cal 499 : 75 Ind. Cas. 625
High Courts22 Dec 1922
Pannalal Sagore Mull Vs Mukhram Radhakissen
Calcutta High Court · AIR 1924 Cal 637 : 80 Ind. Cas. 87
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts22 Dec 1922
Rajani Bandhu Chatterjee and Another Vs Kali Prasanna Chatterjee
Calcutta High Court · AIR 1924 Cal 419 : 74 Ind. Cas. 279
Limitation Act, 1963 — Section 14(2)
High Courts21 Dec 1922
Jogesh Chandra Sen and Another Vs Nikunja Behari Choudhuri
Calcutta High Court · AIR 1923 Cal 651 : 76 Ind. Cas. 76
Criminal Procedure Code, 1898 (CrPC) — Section 203, 437
High Courts21 Dec 1922
Natabar Ghose Vs Adya Nath Biswas
Calcutta High Court · AIR 1923 Cal 690 : 75 Ind. Cas. 541
High Courts21 Dec 1922Dismissed
Abinash Chandra Pal Vs Khetra Mohan Daloi
Calcutta High Court · (1922) 12 CAL CK 0022
High Courts21 Dec 1922
Kedar Nath Chakrabarty and Another Vs Chandi Charan Mitter
Calcutta High Court · AIR 1924 Cal 528 : 76 Ind. Cas. 510
High Courts20 Dec 1922
Habibar Rahaman Vs Saidannessa Bibi and Another
Calcutta High Court · AIR 1924 Cal 327
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts20 Dec 1922
Habibar Rahman Vs Saidannessa Bibi and Others
Calcutta High Court · 77 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts20 Dec 1922
Mohiruddin Mollah Vs Gayan Nath Poddar and Others
Calcutta High Court · AIR 1928 Cal 221
Provincial Insolvency Act, 1907 — Section 6(3)
High Courts19 Dec 1922
Promode Chandra Roy Chaudhury Vs Binayakdas Acharjya Chaudhury
Calcutta High Court · AIR 1923 Cal 611 : 75 Ind. Cas. 201
High Courts18 Dec 1922
Hemangini Devi and Another Vs Raja Bejoy Singh Dudharia
Calcutta High Court · 73 Ind. Cas. 223
Specific Relief Act, 1877 — Section 56(j)
High Courts18 Dec 1922
Rajendra Lal Saha Vs Abdul Karim and Others
Calcutta High Court · AIR 1923 Cal 572 : 76 Ind. Cas. 455
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Dec 1922
Hemangini Devi and Another Vs Bejoy Singh Dudharia
Calcutta High Court · AIR 1924 Cal 438
Specific Relief Act, 1877 — Section 56(j)