High Courts12 Jan 1923
Hari Satya Bishnu and Others Vs Emperor
Calcutta High Court · 73 Ind. Cas. 934
Penal Code, 1860 (IPC) — Section 120B
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,528 of 3,203
High Courts11 Jan 1923
Haripada Bandopadya Vs Equitable Coal Co. Ltd.
Calcutta High Court · AIR 1923 Cal 335 : 76 Ind. Cas. 413
High Courts10 Jan 1923
Irrani Mundle and Others Vs Naimuddin Sardar and Others
Calcutta High Court · AIR 1924 Cal 1006
High Courts10 Jan 1923Dismissed
Mahammad Kasiruddin Prodhan and others Vs Bani Kanta Das and others
Calcutta High Court · (1923) 01 CAL CK 0068
High Courts10 Jan 1923
Kali Singh and Others Vs Emperor
Calcutta High Court · 75 Ind. Cas. 533
Criminal Procedure Code, 1898 (CrPC) — Section 195(4)Penal Code, 1860 (IPC) — Section 120B
High Courts10 Jan 1923
Banku Behary De and Others Vs Bisseswar Lal Marwari and Another
Calcutta High Court · AIR 1923 Cal 575 : 76 Ind. Cas. 598
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts10 Jan 1923
Iswar Chandra Nath and Another Vs Gour Sundar Nath and Others
Calcutta High Court · AIR 1923 Cal 608 : 82 Ind. Cas. 90
Bengal Tenancy Act, 1885 — Section 85(2)
High Courts10 Jan 1923
Kali Singh and Another Vs Emperor
Calcutta High Court · AIR 1924 Cal 53
Criminal Procedure Code, 1898 (CrPC) — Section 196APenal Code, 1860 (IPC) — Section 109, 120B, 209, 471
High Courts10 Jan 1923
Jinnat Ali and Others Vs Kailas Chandra Chowdhury and Another
Calcutta High Court · AIR 1924 Cal 847
High Courts10 Jan 1923
Jonardi Mandal Vs Anadi Nath Ray and Another
Calcutta High Court · AIR 1924 Cal 838
Bengal Tenancy Act, 1885 — Section 153
High Courts10 Jan 1923
Sarifun Mandalin and Others Vs Feradoul Khatun
Calcutta High Court · AIR 1923 Cal 578 : 76 Ind. Cas. 603
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, Order 8 Rule 4Limitation Act, 1908 — Article 115, 64, 19
High Courts09 Jan 1923
In Re: Dinaram Somani and Others
Calcutta High Court · AIR 1923 Cal 427 : 82 Ind. Cas. 76
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19Presidency Towns Insolvency Act, 1909 — Section 36, 90(1)
High Courts09 Jan 1923
Karali Prosad Mukherji Vs Jaminibala Devi
Calcutta High Court · AIR 1923 Cal 344 : 76 Ind. Cas. 316
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Jan 1923
Harish Chandra Saha Vs Harish Chandra Chuckerbutty and Others
Calcutta High Court · AIR 1923 Cal 622 : 80 Ind. Cas. 195
High Courts08 Jan 1923
Pahal Ghorai Vs Haji Munshi Fazluddin Mahammad and Others
Calcutta High Court · AIR 1924 Cal 97
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Limitation Act, 1963 — Article 11A
High Courts08 Jan 1923
Choudhuri Jamini Nath Mullick and Others Vs Midnapur Zemindary Company
Calcutta High Court · AIR 1923 Cal 716 : 75 Ind. Cas. 231
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts08 Jan 1923
Pahal Ghorai Vs Haji Munsi Fazl-Ud-Din Maham-Mad and Others
Calcutta High Court · 76 Ind. Cas. 407
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Limitation Act, 1908 — Article 11A
High Courts08 Jan 1923
Darpali Sadagar Vs Najir Ahmed
Calcutta High Court · AIR 1923 Cal 669 : 77 Ind. Cas. 1030
High Courts06 Jan 1923
Khetra Mohan De Vs Satish Chandra Giri
Calcutta High Court · AIR 1923 Cal 438 : 83 Ind. Cas. 556
High Courts05 Jan 1923
Mahadeb Prosad Kanaria Vs Mahabir Prosad and another
Calcutta High Court · (1923) 01 CAL CK 0008