High Courts23 Nov 1922
Fazar Pramanik Vs Emperor
Calcutta High Court · AIR 1923 Cal 407 : 76 Ind. Cas. 293
Criminal Procedure Code, 1898 (CrPC) — Section 247, 403Penal Code, 1860 (IPC) — Section 379, 426
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 2,531 of 3,203
High Courts23 Nov 1922
The Kushtia Loan Office Limited Vs Annada Charan Chakravarty and Others
Calcutta High Court · 77 Ind. Cas. 26
High Courts22 Nov 1922
Kanai Lal and Others Vs Hyder Ali Khan Pani
Calcutta High Court · AIR 1923 Cal 483 : 73 Ind. Cas. 271
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts22 Nov 1922
Abhoy Mondal and Others Vs Basu Rai and Others
Calcutta High Court · (1922) 11 CAL CK 0003
High Courts21 Nov 1922
Damania Brothers and Co. Vs V. Jorton and Co.
Calcutta High Court · AIR 1923 Cal 180 : 73 Ind. Cas. 47
High Courts21 Nov 1922
Syed Sadek Reza Vs Sachindra Nath Roy and Others
Calcutta High Court · AIR 1923 Cal 483(1) : 73 Ind. Cas. 265
Criminal Procedure Code, 1898 (CrPC) — Section 145, 350
High Courts17 Nov 1922
Jummon Christian Vs Emperor
Calcutta High Court · AIR 1923 Cal 668 : 81 Ind. Cas. 319
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts14 Nov 1922Allowed
Kamini Kumar Deb Vs Durga Charan Nag and others
Calcutta High Court · (1922) 11 CAL CK 0005
High Courts14 Nov 1922Dismissed
Mahamad Mazaharal Ahad Vs Mahamad Azimdddin Bhuian
Calcutta High Court · (1922) 11 CAL CK 0004
High Courts14 Nov 1922
Behari Lal Biswas Vs Nasimannessa Bibi
Calcutta High Court · AIR 1923 Cal 527 : 73 Ind. Cas. 482
Bengal Patni Taluks Regulation, 1819 — Section 13Bengal Tenancy Act, 1885 — Section 55
High Courts13 Oct 1922
Emperor Vs Satyendra Kumar Dutt Chowdhury alias Satu Babu
Calcutta High Court · AIR 1923 Cal 463 : 71 Ind. Cas. 657
Criminal Procedure Code, 1898 (CrPC) — Section 307, 540Penal Code, 1860 (IPC) — Section 304
High Courts30 Aug 1922
Rajendra Kumar Bose Vs Brojendra Kumar Bose
Calcutta High Court · AIR 1923 Cal 501 : 77 Ind. Cas. 790
High Courts30 Aug 1922
Herendra Kumar Roy Choudhuri and Others Vs Hara Kishore Pal
Calcutta High Court · AIR 1922 Cal 201 : 70 Ind. Cas. 166
High Courts30 Aug 1922Allowed
Tara Kumar Ghose and others Vs Kumar Arun Chandra Singh
Calcutta High Court · (1922) 08 CAL CK 0010
High Courts29 Aug 1922
Kailas Chandra Nag and Others Vs Bijay Chandra Nag and Others
Calcutta High Court · 72 Ind. Cas. 680
High Courts29 Aug 1922
Nanda Lal Agrani Vs Jogendra Chandra Datta
Calcutta High Court · 70 Ind. Cas. 960
High Courts29 Aug 1922
Secretary of State for India in Council Vs Upendra Narain Roy and Others
Calcutta High Court · AIR 1923 Cal 247 : 71 Ind. Cas. 849
High Courts28 Aug 1922Dismissed
Raj Mohan Podder and others Vs Taraprosanna and others
Calcutta High Court · (1922) 08 CAL CK 0045
High Courts28 Aug 1922
The Assam Bengal Railway Co., Ltd. Vs Radhika Mohan Nath
Calcutta High Court · (1922) 08 CAL CK 0012
High Courts28 Aug 1922
The Assam Bengal Railway Co., Ltd. Vs Radhica Mohan Nath
Calcutta High Court · (1922) 08 CAL CK 0002