High Courts25 Aug 2020Disposed Of
Bengal Unitech Universal Siliguri Projects Ltd. Vs Siliguri Jalpaiguri Development Authority
Calcutta High Court · (2020) 08 CAL CK 0044
Arbitration And Conciliation Act, 1996 — Section 29A, 29A(5)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 248 of 3,203
High Courts25 Aug 2020Disposed Of
M/S. Jay Cr Stone Mining And Overseas Pvt. Ltd. Vs M/S. Angel Exports
Calcutta High Court · (2020) 08 CAL CK 0043
Arbitration And Conciliation Act, 1996 — Section 9
High Courts24 Aug 2020Disposed Of
Sulata Mondal & ors. Vs State
Calcutta High Court · (2020) 08 CAL CK 0068
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Aug 2020Disposed Of
Anant Wires Private Limited Vs Tea Packers (India) Pvt. Ltd
Calcutta High Court · (2020) 08 CAL CK 0067
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 39 Rule 4
High Courts24 Aug 2020Disposed Of
Sanjit Majumder & Ors. Vs State
Calcutta High Court · (2020) 08 CAL CK 0066
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Aug 2020Disposed Of
Speciality Restaurants Limited Vs Mani Square Limited
Calcutta High Court · (2020) 08 CAL CK 0042
Arbitration And Conciliation Act, 1996 — Section 9
High Courts24 Aug 2020Disposed Of
Tata Motors Finance Solutions Limited Vs Roadwings International Pvt. Ltd. And Anr
Calcutta High Court · (2020) 08 CAL CK 0041
Arbitration And Conciliation Act, 1996 — Section 36
High Courts24 Aug 2020Dismissed
United Conveyor Corporation (India) Private Limited Vs Pravash Kumar Mukherjee
Calcutta High Court · (2020) 08 CAL CK 0040
Arbitration And Conciliation Act, 1996 — Section 28(3), 31(7), 34, 34(2), 37Evidence Act, 1872 — Section 101Income Tax Act, 1961 — Section 194C, 194C(2)
High Courts19 Aug 2020Disposed Of
Bappa Sarkar Vs State
Calcutta High Court · (2020) 08 CAL CK 0064
Code Of Criminal Procedure, 1973 — Section 164
High Courts19 Aug 2020Disposed Of
Rahul Manna Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 08 CAL CK 0063
High Courts19 Aug 2020Dismissed
Sudhir Kumar Patodia Vs Union Bank Of India
Calcutta High Court · (2020) 08 CAL CK 0062
Code Of Civil Procedure, 1908 — Order 41 Rule 27(b)
High Courts19 Aug 2020Disposed Of
Joy Infraproject Pvt. Ltd Vs Debaprasad Mukhopadhyay
Calcutta High Court · (2020) 08 CAL CK 0039
Arbitration And Conciliation Act, 1996 — Section 11
High Courts18 Aug 2020Allowed
Asgor Ali @ Asgar Ali & Anr. Vs State
Calcutta High Court · (2020) 08 CAL CK 0061
Indian Penal Code, 1860 — Section 34, 307, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Aug 2020Disposed Of
Saddam & Ors. Vs State
Calcutta High Court · (2020) 08 CAL CK 0059
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Aug 2020Disposed Of
Sk. Mafijul Rahaman @ Sk. Mofijul Rahaman Vs State
Calcutta High Court · (2020) 08 CAL CK 0058
Code Of Criminal Procedure, 1973 — Section 41AIndian Penal Code, 1860 — Section 406
High Courts18 Aug 2020Dismissed
Bapi Das. Vs State
Calcutta High Court · (2020) 08 CAL CK 0057
Code Of Criminal Procedure, 1973 — Section 161, 164Protection Of Children From Sexual Offences Act, 2012 — Section 27Evidence Act. 1872 — Section 80
High Courts18 Aug 2020Allowed
Kalam @ Muhammad Kalam Vs State
Calcutta High Court · (2020) 08 CAL CK 0056
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18(b), 29Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts18 Aug 2020
Univalue Projects Pvt. Ltd. And Ors Vs Union Of India & Ors.
Calcutta High Court · (2020) 08 CAL CK 0055
Insolvency And Bankruptcy Code, 2016 — Section 2(9), 3(32), 7, 7(3)(a), 55(2), 214, 215, 215(2), 239, 240Companies Act, 2013 — Section 186, 424, 469Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act,2002 — Section 2(zf)