COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 247 of 3,203

High Courts03 Sept 2020Allowed

State Of West Bengal & Ors Vs Anirban Ghosh & Ors

Calcutta High Court · (2020) 09 CAL CK 0004

West Bengal School Service Commission Act, 1997 — Section 9West Bengal Schools (Control And Expenditure) Act, 2005 — Section 2(p), 4, 5, 7, 10Constitution Of India, 1950 — Article 14, 21, 23(2), 39

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High Courts03 Sept 2020

Bengal Bonded Warehouse Limited Vs Calcutta Safe Deposit Company Ltd.

Calcutta High Court · (2020) 09 CAL CK 0003

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High Courts03 Sept 2020Dismissed

Terai Overseas Private Limited & Ors. Vs Kejriwal Sugar Agencies Private Limited & Ors.

Calcutta High Court · (2020) 09 CAL CK 0002

Commercial Courts Act, 2015 — Section 12AArbitration And Conciliation Act, 1996 — Section 30(4)

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High Courts03 Sept 2020Disposed Of

Srei Equipment Finance Pvt. Ltd. Vs Ranchi Ssw Pvt. Ltd. & Anr.

Calcutta High Court · (2020) 09 CAL CK 0001

Arbitration And Conciliation Act, 1996 — Section 9

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High Courts28 Aug 2020

Anupam Mandal & ors. Vs Union Of India & ors.

Calcutta High Court · (2020) 08 CAL CK 0082

Pre‐Conception And Pre‐Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994 — Section 2(p)Indian Medical Council Act, 1956 — Section 10A

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High Courts28 Aug 2020Disposed Of

Saibal Basu Vs Sudeepta Basu

Calcutta High Court · (2020) 08 CAL CK 0081

Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts28 Aug 2020Disposed Of

Shyama Prasad Jatua @ Sourab Roy Vs State Of West Bengal

Calcutta High Court · (2020) 08 CAL CK 0080

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High Courts28 Aug 2020Dismissed

Manoj Majumder Vs Registar Of Companies West Bengal

Calcutta High Court · (2020) 08 CAL CK 0079

Companies Act, 2013 — Section 248, 248(6), 252(3), 421Constitution Of India, 1950 — Article 227

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High Courts28 Aug 2020Disposed Of

Sandhya Maloo Vs State

Calcutta High Court · (2020) 08 CAL CK 0078

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High Courts28 Aug 2020Dismissed

Happy Highrises Ltd. & Anr Vs State Of West Bengal & Ors.

Calcutta High Court · (2020) 08 CAL CK 0046

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High Courts26 Aug 2020Disposed Of

Nikunja Bairagi & Anr. Vs State

Calcutta High Court · (2020) 08 CAL CK 0077

Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts26 Aug 2020

Raman Kumar & Ors. Vs State

Calcutta High Court · (2020) 08 CAL CK 0076

Indian Penal Code, 1860 — Section 114, 330, 348, 504, 506

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High Courts26 Aug 2020Disposed Of

Sadananda Roy Vs State

Calcutta High Court · (2020) 08 CAL CK 0075

Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts26 Aug 2020Disposed Of

Minu Saha Vs State

Calcutta High Court · (2020) 08 CAL CK 0074

Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts26 Aug 2020Disposed Of

Trisha Bhattacharjee And Ors Vs State Of West Bengal & Ors.

Calcutta High Court · (2020) 08 CAL CK 0073

:West Bengal School Service Commission (Selection Of Persons For Appointment To The Post Of Teachers) Rules Of 2007 — Rule 2(f), 8, 9, 12(3), 12(4), 12(6)Code Of Civil Procedure, 1908 — Order 1 Rule 9

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High Courts26 Aug 2020

Prodyut Kumar Chattopadhyay And Ors. Vs Board Of Trustes For The Port Of Kolkata And Ors.

Calcutta High Court · (2020) 08 CAL CK 0045

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High Courts25 Aug 2020Disposed Of

Sunil Kr. Shaw & Ors. Vs Punjab National Bank & Ors

Calcutta High Court · (2020) 08 CAL CK 0072

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 17

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High Courts25 Aug 2020Disposed Of

Sanjib Banerjee Vs State

Calcutta High Court · (2020) 08 CAL CK 0071

Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts25 Aug 2020Dismissed

M/s. Dhoom Mercantile Pvt. Ltd. Vs Union Of India & Ors.

Calcutta High Court · (2020) 08 CAL CK 0070

Indian Telegraph Act, 1885 — Section 16(1), 17

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High Courts25 Aug 2020Disposed Of

Sharad Kumar Singh And Ors Vs State Of West Bengal And Another

Calcutta High Court · (2020) 08 CAL CK 0069

Kolkata Municipal Corporation Act, 1980 — Section 2(81B), 3,28, 29, 30, 39, 81, 634West Bengal Municipal Act, 1993 — Section 14Constitution Of India, 1950 — Article 123, 162, 164, 166, 213, 226, 243U, 246, 309

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