High Courts23 Dec 2020Allowed
University Of Calcutta & Ors. Vs Dr. Biswarup Sarkar & Anr
Calcutta High Court · (2020) 12 CAL CK 0008
Calcutta University Act, 1979 — Section 33, 33(2), 33(3)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 245 of 3,203
High Courts23 Dec 2020Disposed Of
Gaurav Agarwal Vs State Of West Bengal
Calcutta High Court · (2020) 12 CAL CK 0003
Dowry Prohibition Act, 1961 — Section 3, 4, 498A
High Courts22 Dec 2020Dismissed
Greenwood Park Extension Apartment Owners’ Association And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 12 CAL CK 0007
West Bengal Apartment Ownership Act, 1972 — Section 2, 3(g), 10, 10(1)(g), 10(g), 16B, 16B(1), 16B(2)West Bengal Apartment Ownership Rules, 1974 — Rule 4, 5, 5(1), 59(3)
High Courts21 Dec 2020Allowed
Senbo Engineering Ltd. Vs Hooghly River Bridge Commissioners
Calcutta High Court · (2020) 12 CAL CK 0006
Arbitration And Conciliation Act, 1996 — Section 5, 29A, 34, 37Arbitration Act, 1940 — Section 28Limitation Act, 1963 — Section 14, 14(1)
High Courts18 Dec 2020Disposed Of
M/s. Sonai Food Marketing Pvt. Ltd. & Anr. Vs State Of West Bengal & Ors. vvv
Calcutta High Court · (2020) 12 CAL CK 0001
Constitution Of India, 1950 — Article 14, 226
High Courts16 Dec 2020Allowed
Ashes Kumar Roy Vs Coal India Limited And Others
Calcutta High Court · (2020) 12 CAL CK 0005
Mines Rules, 1955 — Rule 29B(a)(ii), 29F(1), 29L
High Courts15 Dec 2020Disposed Of
Balahari Ghosh And Ors. Vs State Of West Bengal
Calcutta High Court · (2020) 12 CAL CK 0004
Indian Penal Code, 1860 — Section 147, 148, 149, 304, 304(II), 308, 323, 325Code Of Criminal Procedure, 1973 — Section 106
High Courts27 Nov 2020Dismissed
Accord Advertising Pvt. Ltd. & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 11 CAL CK 0005
Constitution Of India, 1950 — Article 14
High Courts27 Nov 2020Disposed Of
Debarati Mukhopadhyay @ Debarati Mukherjee Vs M/s. Book Farm
Calcutta High Court · (2020) 11 CAL CK 0004
Specific Relief Act, 1963 — Section 14(1), 41, 42Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts26 Nov 2020Disposed Of
Ajay Kumar Agarwal Vs Green Concretex Global Limited
Calcutta High Court · (2020) 11 CAL CK 0009
Evidence Act, 1872 — Section 58Code Of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 4. Order 8 Rule 5, Order 12 Rule 6, Order 38 Rule 5, Order 38 Rule 5(1), Order 39 Rule 1
High Courts25 Nov 2020Disposed Of
Tanima Alam Mallick Alias Tanima Islam Mallick Vs Rajib Saha And Anr
Calcutta High Court · (2020) 11 CAL CK 0012
High Courts25 Nov 2020
Ramesh Co. Vs Kosc Industries Private Limited
Calcutta High Court · (2020) 11 CAL CK 0011
High Courts25 Nov 2020Dismissed
Abhishek Mukherjee Vs Board Of Trustees and Others
Calcutta High Court · (2020) 11 CAL CK 0010
Constitution Of India, 1950 — Article 226
High Courts25 Nov 2020Disposed Of
Subrata Mondal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 11 CAL CK 0006
High Courts24 Nov 2020
Md. Enamul Haque Vs Union Of India & Ors.
Calcutta High Court · (2020) 11 CAL CK 0017
High Courts24 Nov 2020
Sugata Mukherjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 11 CAL CK 0013
High Courts20 Nov 2020Disposed Of
Kumari Shipra Mazumder Vs Chairperson, Central Board Of Secondary Education
Calcutta High Court · (2020) 11 CAL CK 0008
High Courts19 Nov 2020Disposed Of
Pradip Sarkar @ Pradip Das @ Bolli @ Balti Vs State Of West Bengal
Calcutta High Court · (2020) 11 CAL CK 0015
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts17 Nov 2020Disposed Of
Subrata Mitra Vs Shyamali Basu and Anr.
Calcutta High Court · (2020) 11 CAL CK 0014
Arbitration & Conciliation Act, 1996 — Section 11(6)
High Courts12 Nov 2020
Narbheram Power and Steel Private Limited and Anr. Vs Srei Equipment Finance Limited and Ors.
Calcutta High Court · (2020) 11 CAL CK 0016
Arbitration & Conciliation Act, 1996 — Section 9Commercial Courts Act, 2015 — Section 2(1)(c)(i) , 10, 16