High Courts06 Jul 2021Dismissed
Kanchan Oil Industries Limited Vs Ranganath Sukla & Anr
Calcutta High Court · (2021) 07 CAL CK 0031
Industrial Disputes Act, 1947 — Section 2(rr), 33C(2)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 236 of 3,203
High Courts05 Jul 2021Dismissed
Exide Industries Limited Vs Urmila Pasari And Others
Calcutta High Court · (2021) 07 CAL CK 0027
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 22 Rule 10, Order 1 Rule 10(2)
High Courts02 Jul 2021Dismissed
North Dum Dum Municipality & Anr. Vs Goutam Ganguly & Ors.
Calcutta High Court · (2021) 07 CAL CK 0034
West Bengal Finance and Accounting Rules, 1999 — Rule 121West Bengal Municipal Act, 1993 — Section 117
High Courts02 Jul 2021Dismissed
Anisur Rahaman Vs Jahar Sha & Ors
Calcutta High Court · (2021) 07 CAL CK 0033
Constitution Of India, 1950 — Article 226Calcutta High Court – Appellate Side Rules, — Rule 53Code Of Civil Procedure, 1908 — Section 10, Order 23 Rule 4, Order 1 Rule 10, Order 1 Rule 10 (2)
High Courts02 Jul 2021Dismissed
North Dum Dum Municipality & Anr. Vs Malabika Saha & Ors
Calcutta High Court · (2021) 07 CAL CK 0032
West Bengal Finance and Accounting Rules, 1999 — Rule 121West Bengal Municipal Act, 1993 — Section 113(1)(a), 116, 116(5), 117, 117(1), 117(2), 417
High Courts02 Jul 2021Disposed Of
Chandrani Sarkar Vs Sudipa Chowdhury And Others
Calcutta High Court · (2021) 07 CAL CK 0028
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 144
High Courts02 Jul 2021Disposed Of
Nilanjana Ghosal Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 07 CAL CK 0024
Guardians And Wards Act, 1890 — Section 7, 8, 9, 10, 11 12, 13, 14, 15, 16, 17
High Courts02 Jul 2021Disposed Of
Girija Shankar Shaw @ Jaiswal & Ors. Vs Howrah Municipal Corporation & Ors.
Calcutta High Court · (2021) 07 CAL CK 0018
Howrah Municipal Corporation Act, 1980 — Section 177(1)
High Courts01 Jul 2021Allowed
In Re : Masirul Sk. Vs
Calcutta High Court · (2021) 07 CAL CK 0017
Indian Penal Code, 1860 — Section 34, 302
High Courts01 Jul 2021Disposed Of
Jyotsna Paul Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 07 CAL CK 0016
Indian Penal Code, 1860 — Section 34, 498A, 506Code Of Criminal Procedure, 1973 — Section 41A
High Courts01 Jul 2021Disposed Of
Amalesh Karar & Ors. Vs Howrah Municipal Corporation & Ors
Calcutta High Court · (2021) 07 CAL CK 0015
High Courts01 Jul 2021Disposed Of
Tapan Kumar Sahoo Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 07 CAL CK 0014
High Courts01 Jul 2021Disposed Of
Nasfun Nehar Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 07 CAL CK 0013
High Courts01 Jul 2021Disposed Of
Pratap Manna Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 07 CAL CK 0012
High Courts01 Jul 2021Allowed
Shrimati Ruma Bose Vs Swapan Kumar Bose And Others
Calcutta High Court · (2021) 07 CAL CK 0011
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 41(h)Transfer Of Property Act, 1882 — Section 39
High Courts01 Jul 2021Dismissed
In Re: M/s Kanoria Jute & Industries Ltd Vs
Calcutta High Court · (2021) 07 CAL CK 0010
Industrial Disputes Act, 1947 — Section 33(C)(1)Sick Industrial Companies (Special Provision) Act, 1985 — Section 22
High Courts01 Jul 2021Disposed Of
Krishna Prasad Mukherjee & Ors. Vs Rabindra Nath Chatterjee & Ors
Calcutta High Court · (2021) 07 CAL CK 0009
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 9 Rule 13, Section 47
High Courts01 Jul 2021Disposed Of
In Re: Md. Gayeb Halsana @ Md. Gayeb Hossain & Anr Vs
Calcutta High Court · (2021) 07 CAL CK 0008
Indian Electricity Act, 1910 — Section 39Indian Penal Code, 1860 — Section 379
High Courts01 Jul 2021Disposed Of
Union Of India & Ors. Vs Jahangir Chowdhury & Ors
Calcutta High Court · (2021) 07 CAL CK 0006
High Courts01 Jul 2021Dismissed
Satadru Adhikary Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 07 CAL CK 0005
Constitution Of India, 1950 — Article 14