High Courts01 Jul 2021Dismissed
Kamal Kant Jha Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 07 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 237 of 3,203
High Courts01 Jul 2021Disposed Of
Namita Misra & Ors Vs Dibyen Mukherjee & Anr
Calcutta High Court · (2021) 07 CAL CK 0003
High Courts01 Jul 2021
Vishal Metal And Mining Ltd. Vs Rakesh Pirogiwal And Ors.
Calcutta High Court · (2021) 07 CAL CK 0002
Commercial Courts Act, 2015 — Section 2(1)(c)Code Of Civil Procedure, 1908 — Order 38 Rule 5
High Courts01 Jul 2021
In The Goods Of : Anirudh Chamria (Dec) Vs
Calcutta High Court · (2021) 07 CAL CK 0001
High Courts30 Jun 2021Partly Allowed
Amijuddin Sk Vs State Of West Bengal
Calcutta High Court · (2021) 06 CAL CK 0101
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 489B, 489C
High Courts30 Jun 2021Disposed Of
In The Matter Of: Rameswar Chakraborty Vs
Calcutta High Court · (2021) 06 CAL CK 0092
Code Of Criminal Procedure, 1973 — Section 161
High Courts30 Jun 2021Dismissed
Webfil Ltd Vs Dipesh Kumar Bagchi & Anr
Calcutta High Court · (2021) 06 CAL CK 0090
Constitution Of India, 1950 — Article 12, 14, 32, 38, 38(1)Industrial Disputes Act, 1947 — Section 2A(2), 2(S)Code Of Civil Procedure, 1908 — Section 18, 18(2), 21
High Courts30 Jun 2021
Nilanjana Ghosal Vs State Of West Bengal And Ors.
Calcutta High Court · (2021) 06 CAL CK 0089
Guardians And Wards Act, 1890 — Section 9, 39
High Courts30 Jun 2021
State Of West Bengal & Ors Vs Samuel Fitze & Company Pvt. Ltd. & Anr.
Calcutta High Court · (2021) 06 CAL CK 0088
High Courts30 Jun 2021Disposed Of/Dismissed
Srei Equipment Finance Limited Vs Marg Limited
Calcutta High Court · (2021) 06 CAL CK 0087
Constitution Of India, 1950 — Article 141, 142Code Of Civil Procedure, 1908 — Order 21Arbitration And Conciliation Act, 1996 — Section 34, 34(3), 36, 36(1), 36(2), 36(3)
High Courts30 Jun 2021Disposed Of
Sanjay Biswas And Anr. Vs Commissioner Of Excise And Anr.
Calcutta High Court · (2021) 06 CAL CK 0086
Constitution Of India, 1950 — Article 14Bengal Excise(Selection Of New Sites And Grant Of License For Retail Sale Of Liquor And Certain other intoxicants)Rules,2003 — Rule 14Bengal Excise Act, 1909 — Section 42
High Courts29 Jun 2021
Tej Narayan Nirala Vs M/S. J.P.M. Exports (P) Ltd. & Ors.
Calcutta High Court · (2021) 06 CAL CK 0094
Industrial Disputes Act, 1947 — Section 10(1B)(d), 25F
High Courts29 Jun 2021Dismissed
Prabartak Jute Mills Ltd. Vs Assistant Labour Commissioner & Ors.
Calcutta High Court · (2021) 06 CAL CK 0093
Industrial Disputes Act, 1947 — Section 10(1B), 10(1B)(d)
High Courts29 Jun 2021Allowed
Eastern Housing Udyog Finance Company Vs Arcuttipore Tea Company Limited
Calcutta High Court · (2021) 06 CAL CK 0085
Tea Rules, 1954 — Rule 24, 25Code Of Civil Procedure, 1908 — Section 2(13), Order 40 Rule 1Transfer Of Property Act, 1882 — Section 3
High Courts29 Jun 2021Disposed Of
Superintendence Company Of India (P) Ltd. Vs Western Building Corporation
Calcutta High Court · (2021) 06 CAL CK 0084
High Courts29 Jun 2021Disposed Of
Ragaibul Haque Vs State Of West Bengal And Ors.
Calcutta High Court · (2021) 06 CAL CK 0083
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 438
High Courts28 Jun 2021Disposed Of
Jaishree Steels Private Limited And Ors Vs Shivam Dhatu Udyog Private Limited And Ors
Calcutta High Court · (2021) 06 CAL CK 0082
High Courts25 Jun 2021Disposed Of
Raja Chatterjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 06 CAL CK 0108
High Courts25 Jun 2021Disposed Of
Mohammed Naim Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 06 CAL CK 0105
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 155, 156, 157Indian Penal Code, 1860 — Section 363, 365, 376(2)(n)
High Courts25 Jun 2021
Lipi Sarkar Vs West Bengal Industrial Infrastructure Development Corporation & Ors.
Calcutta High Court · (2021) 06 CAL CK 0104