High Courts27 Jul 2021
Rudra Chinnamastika Projects Pvt. Ltd. Vs Lalit Kumar Generiwala And Ors.
Calcutta High Court · (2021) 07 CAL CK 0066
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 234 of 3,203
High Courts27 Jul 2021
Techno Mercantile Private Limited Vs Union Of India And & Ors.
Calcutta High Court · (2021) 07 CAL CK 0065
Income Tax Act, 1961 — Section 148, 148A
High Courts26 Jul 2021Allowed
Srei Equipment Finance Limited Vs Marg Limited
Calcutta High Court · (2021) 07 CAL CK 0064
Arbitration And Conciliation Act, 1996 — Section 9, 9(1)(e), 34, 36, 36(1)
High Courts26 Jul 2021Dismissed
Suresh Kumar Patni & Ors. Vs State Bank Of India, Industrial Finance Branch & Anr.
Calcutta High Court · (2021) 07 CAL CK 0063
Constitution Of India, 1950 — Article 19(1)(g), 226Insolvency And Bankruptcy Code, 2016 — Section 7, 29A, 31, 32ACompanies Act, 2013 — Section 2(60)
High Courts26 Jul 2021Disposed Of
Soumitra Kanti Dey Vs State Of West Bengal & Anr
Calcutta High Court · (2021) 07 CAL CK 0062
West Bengal Trees (Protection And Conservation In Non-Forest Areas) Act, 2006 — Section 11(1), 16
High Courts23 Jul 2021
M/S. Cholamandalam Investment Ans Finance Company Limited Vs Jawaid Hussain And Anr.
Calcutta High Court · (2021) 07 CAL CK 0061
Arbitration And Conciliation Act, 1996 — Section 9
High Courts23 Jul 2021Disposed Of
Tirupati Vessel Pvt. Ltd. Vs Ankush Rajhans And Anr.
Calcutta High Court · (2021) 07 CAL CK 0060
High Courts23 Jul 2021
Jaishree Steels Pvt. Ltd. And Anr. Vs West Bengal State Electricity Distribution Company Ltd. And Ors.
Calcutta High Court · (2021) 07 CAL CK 0059
Electricity Act, 2003 — Section 56(2)
High Courts22 Jul 2021Dismissed
D And I Taxcon Services Pvt. Ltd. Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2021) 07 CAL CK 0058
Kolkata Municipal Corporation Act, 1980 — Section 400, 400(1)
High Courts22 Jul 2021Disposed Of
D & I Taxcon Services Pvt. Ltd. Vs Kolkata Municipal Corporation And Ors.
Calcutta High Court · (2021) 07 CAL CK 0056
Kolkata Municipal Corporation Act, 1980 — Section 411
High Courts20 Jul 2021Disposed Of
Techno Electric And Engineering Company Limited Vs Bengal Energy Limited
Calcutta High Court · (2021) 07 CAL CK 0054
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 12, 13, 14, 15(2)
High Courts19 Jul 2021Dismissed
Bimla Devi Jaiswal Vs M/S. Indus Towers Limited
Calcutta High Court · (2021) 07 CAL CK 0055
Arbitration And Conciliation Act, 1996 — Section 9
High Courts19 Jul 2021
Axis Finance Ltd. Vs Sunil Kedia And Anr.
Calcutta High Court · (2021) 07 CAL CK 0053
Code Of Civil Procedure, 1908 — Orders 38, Orders 39, Order 39 Rule 1, Order 38 Rule 1(a), Order 39 Rule 1(b)
High Courts19 Jul 2021
Dr. Bijan Kumar Mukhopadhyay Vs Tapas Banerjee And Ors.
Calcutta High Court · (2021) 07 CAL CK 0052
Election Petition Rules, 1967 — Rule 23, 24Representation Of People Act, 1951 — Section 80A, 81, 82, 83, 84, 117
High Courts16 Jul 2021Disposed Of
Anuradha Agarwal Vs Shiv Shankar Agarwal & Ors.
Calcutta High Court · (2021) 07 CAL CK 0051
West Bengal Maintenance And Welfare Of Parents And Senior Citizens Rules, 2008 — Section 7(7)(a)
High Courts16 Jul 2021Disposed Of
Rashmi Metaliks Limited Vs Official Liquidator, High Court, Calcutta
Calcutta High Court · (2021) 07 CAL CK 0050
Companies (Court) Rules, 1959 — Rule 154, 156Code of Civil Procedure, 1908 — Section 34
High Courts16 Jul 2021Disposed Of
Avlokan Commosales Private Limited And Anr. Vs State Bank Of India And Anr
Calcutta High Court · (2021) 07 CAL CK 0037
High Courts15 Jul 2021
Bagaria Properties And Investments Private Limited & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2021) 07 CAL CK 0048
Income Tax Act, 1961 — Section 148, 148A
High Courts15 Jul 2021
Shantiram Mahato Vs Baneswar Mahato And Ors.
Calcutta High Court · (2021) 07 CAL CK 0042
High Courts15 Jul 2021
Texmaco Rail And Engineering Limited Vs Simplex Castings Limited And Ors
Calcutta High Court · (2021) 07 CAL CK 0041