COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 233 of 3,203

High Courts06 Aug 2021Disposed Of

Uttam Biswas & Ors. Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 08 CAL CK 0043

West Bengal Panchayat (Constitution) Rules, 1975 — Rule 5BCode Of Criminal Procedure, 1973 — Section 144(1)West Bengal Panchayat Act, 1973 — Section 12(2)

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High Courts06 Aug 2021Disposed Of

Dipak Mondal Vs State Of West Bengal

Calcutta High Court · (2021) 08 CAL CK 0042

Code Of Criminal Procedure, 1973 — Section 110

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High Courts06 Aug 2021Disposed Of

Anand Bhagchandka & Anr. Vs State Of West Bengal & Anr.

Calcutta High Court · (2021) 08 CAL CK 0041

Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 161

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High Courts06 Aug 2021

Altabur Rahaman Mollah And Anr. Vs Mayor In Counsil And Ors.

Calcutta High Court · (2021) 08 CAL CK 0014

Kolkata Municipal Corporation Act, 1980 — Section 416(6)

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High Courts06 Aug 2021Allowed

Mcnally Bharat Engineering Company Limited And Anr. Vs Assistant Commissioner Of The Income Tax, Circle 1(1) And 6 Others

Calcutta High Court · (2021) 08 CAL CK 0001

Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 143(1), 143(2), 143(3), 241A, 244A, 245

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High Courts05 Aug 2021Disposed Of

Kamal Hamid Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 08 CAL CK 0013

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High Courts05 Aug 2021

Vista Sales Private Limited And Anr. Vs Union Of India & Ors.

Calcutta High Court · (2021) 08 CAL CK 0012

Income Tax Act, 1961 — Section 148, 148A

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High Courts05 Aug 2021Disposed Of

Axis Finance Ltd. Vs Sunil Kedia And Anr.

Calcutta High Court · (2021) 08 CAL CK 0011

Code of Civil Procedure, 1908 — Order 39 Rule 2A

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High Courts04 Aug 2021

Jaishree Steels Pvt. Ltd. And Anr Vs West Bengal State Electricity Distribution Company Ltd And Ors

Calcutta High Court · (2021) 08 CAL CK 0010

Electricity Act, 2003 — Section 42, 56(2)

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High Courts04 Aug 2021Disposed Of

Lieutenant Colonel Rajneesh Tiwari Vs Union Of India & Ors.

Calcutta High Court · (2021) 08 CAL CK 0009

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High Courts04 Aug 2021

Bridge Track And Tower Private Limited Vs Simplex Infrastructures Limited

Calcutta High Court · (2021) 08 CAL CK 0008

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 1(b), Order 38 Rule 5Arbitration And Conciliation Act, 1996 — Section 9, 9(1)(b), 9(1)(e)

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High Courts03 Aug 2021

Manav Investment And Trading Co Ltd. Vs DBS Bank India Ltd

Calcutta High Court · (2021) 08 CAL CK 0007

Indian Contract Act, 1872 — Section 176

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High Courts03 Aug 2021

Umesh Prasad And Ors. Vs Board Of Trustees For The Shyama Prasad Mookerjee Port Kolkata (Kolkata Port Trust) And Ors.

Calcutta High Court · (2021) 08 CAL CK 0006

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High Courts03 Aug 2021

Medima Llc Vs Balasore Alloys Limited

Calcutta High Court · (2021) 08 CAL CK 0003

Arbitration And Conciliation Act, 1996 — Section 2, 2(1)(f), 2(2), 9, 10, 11, 13, 20, 22, 21, 24, 25, 26, 27, 28, 29, 31, 31(3)(a), 33, 36, 37(1)(b), 37(3)

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High Courts02 Aug 2021