High Courts17 Aug 2021Disposed Of
Antim Roy & Ors. Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 08 CAL CK 0061
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 231 of 3,203
High Courts17 Aug 2021Partly Allowed
Insar Khan @ Ensat Khan Vs State Of West Bengal
Calcutta High Court · (2021) 08 CAL CK 0060
Indian Penal Code, 1860 — Section 34, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 156(3)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts17 Aug 2021
Hemant Bangur And Ors Vs Kolkata Municipal Corporation And Ors
Calcutta High Court · (2021) 08 CAL CK 0051
Kolkata Municipal Corporation Act, 1980 — Section 412, 412A
High Courts17 Aug 2021Dismissed
M/S. Cholamandalam Investment And Finance Company Limited Vs Tanmoy Barman And Anr.
Calcutta High Court · (2021) 08 CAL CK 0050
High Courts17 Aug 2021Disposed Of
Sandhya Basu Mallick & Anr Vs Ramatha Nath Sen & Anr.
Calcutta High Court · (2021) 08 CAL CK 0049
High Courts16 Aug 2021Allowed
M/S K.S. Property Service And Others Vs Sajal Kanti Majumdar And Others
Calcutta High Court · (2021) 08 CAL CK 0059
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 47, Order 39 Rule 2A, Order 21 Rule 32, Order 21 Rule 37Consumer Protection Act, 1986 — Section 17(1)(b), 21(b), 24, 25, 25(1), 25(2), 27, 27A, 51
High Courts16 Aug 2021Disposed Of
Atulanand Singh Vs Indian Oil Corporation Ltd. & Ors.
Calcutta High Court · (2021) 08 CAL CK 0058
High Courts16 Aug 2021
Md. Nojibur Rahaman Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 08 CAL CK 0057
Constitution Of India, 1950 — Article 226West Bengal Panchayat (Constitution) Rules, 1975 — Rule 5B(2)West Bengal Panchayat Act, 1973 — Section 12(2), 12(3), 12(4), 12(10)
High Courts16 Aug 2021Disposed Of
Divisional Manager, Life Insurance Corporation Of India Vs Vs Adi Puja Committee, Lal Bungalow (Malancha Road) And Another
Calcutta High Court · (2021) 08 CAL CK 0056
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 5, 9, 15, 15(a)
High Courts16 Aug 2021Disposed Of
Dinesh Hazra Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 08 CAL CK 0048
Constitution Of India, 1950 — Article 14, 19, 21Payment Of Gratuity Act, 1972 — Section 7A(3)
High Courts16 Aug 2021Allowed
Ladymoon Towers Private Limited Vs Mahendra Investment Advisors Private Limited
Calcutta High Court · (2021) 08 CAL CK 0047
Code Of Civil Procedure, 1908 — Section 34Banking Regulation Act, 1949 — Section 5(b), 5(6)(a)Commercial Courts Act, 2015 — Section 2(1)(c), 2(1)(c)(i)
High Courts16 Aug 2021
Shree Cement Limited Vs Bharat Infra Cement Limited And Ors.
Calcutta High Court · (2021) 08 CAL CK 0046
High Courts16 Aug 2021Disposed Of
Bimla Devi Jaiswal Vs M/S. Indus Towers Limited
Calcutta High Court · (2021) 08 CAL CK 0045
Arbitration and Conciliation Act, 1996 — Section 9
High Courts13 Aug 2021Disposed Of
M/S. Victory Casting Liited & Anr. Vs Canara Bank Of India & Anr
Calcutta High Court · (2021) 08 CAL CK 0026
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 36Recovery Of Debts Due To Banks And Bankruptcy Act 1993 — Section 19Limitation Act, 1963 — Section 4, 14, 15
High Courts13 Aug 2021Disposed Of
State Of West Bengal & Ors Vs Fulkumari Paswan & Ors
Calcutta High Court · (2021) 08 CAL CK 0025
Constitution Of India, 1950 — Article 20, 21, 226Code Of Criminal Procedure, 1973 — Section 36, 41(1)(a), 41(1)(g), 102, 102(3), 154, 154(1), 156, 156(3), 157, 157(1), 164, 173, 190, 202(1), 386, 391, 397, 398, 482Indian Penal Code, 1860 — Section 120B, 370, 370A(2)
High Courts13 Aug 2021Allowed
Ladymoon Towers Private Limited Vs Mahendra Investment Advisors Private Limited
Calcutta High Court · (2021) 08 CAL CK 0024
Code Of Civil Procedure, 1908 — Section 34Banking Regulation Act, 1949 — Section 5(b), 5(6)(a)Commercial CourtsAct, 2015 — Section 2(1)(c), 2(1)(c)(i)
High Courts12 Aug 2021
Swastic Promoters Private Limited & Anr. Vs R.N. Samanta & Ors.
Calcutta High Court · (2021) 08 CAL CK 0028
High Courts12 Aug 2021Allowed
Cesc Limited & Anr. Vs Sk. Ansar Ali
Calcutta High Court · (2021) 08 CAL CK 0027
Electricity Act, 2003 — Section 43, 45, 181, 181(2)(u)West Bengal Electricity Regulatory Commission (Recovery Of Expenditure For Providing New Connections) Regulations, 2013 — Regulation 14
High Courts12 Aug 2021
Motilal Mohta Vs P. K. Pradhan & Ors.
Calcutta High Court · (2021) 08 CAL CK 0023
High Courts12 Aug 2021
Talat Ahmed And Ors. Vs Prabhadeep Construction Private Limited And Ors.
Calcutta High Court · (2021) 08 CAL CK 0022