High Courts20 Jan 1938
Taraprasad Sukul Vs Abul Kasem Khundkar
Calcutta High Court · AIR 1938 Cal 359
Bengal Local Self-Government Act, 1885 — Section 148, 18B(c), 5Civil Procedure Code, 1908 (CPC) — Section 115, 9
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,214 of 3,204
High Courts19 Jan 1938
Kristo Gopal Nath Vs Baidya Nath Khan and Others
Calcutta High Court · AIR 1939 Cal 87
High Courts18 Jan 1938
Mohamed Yusuf Vs Abdul Majid
Calcutta High Court · AIR 1938 Cal 671
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 6
High Courts18 Jan 1938
Sailabala Das Jaya Vs Nityananda Sarkar, Muktear
Calcutta High Court · AIR 1938 Cal 375
Bengal Agricultural Debtors Act, 1936 — Section 35, 36
High Courts17 Jan 1938
Harish Chandra Pal Vs Chandra Nath Saha and Others
Calcutta High Court · AIR 1938 Cal 369
Bengal Agricultural Debtors Act, 1936 — Section 34, 8(2)
High Courts14 Jan 1938
Jatindra Nath Mallick and Others Vs Satya Kinkar Sain and Others
Calcutta High Court · AIR 1938 Cal 366
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts14 Jan 1938
Hara Dayal Nag Vs Chandpur Central Co-operative Bank, Ltd.
Calcutta High Court · AIR 1938 Cal 394
Co-operative Societies Act, 1912 — Section 43
High Courts12 Jan 1938
MADAN MOHAN MULLICK AND BROTHERS, IN RE.
Calcutta High Court · (1938) 6 ITR 315
High Courts12 Jan 1938
In Re: Babu Moolji Sicka
Calcutta High Court · AIR 1938 Cal 562
Income Tax Act, 1961 — Section 26(1)
High Courts12 Jan 1938
MOOLJI SICKA IN RE [NO. 2].
Calcutta High Court · (1938) 6 ITR 234
Income Tax Act, 1961 — Section 26(1)
High Courts11 Jan 1938
Emperor Vs Sachindra Nath Moulik Mukhtear
Calcutta High Court · AIR 1938 Cal 783
Legal Practitioners Act, 1879 — Section 13(b), 14Penal Code, 1860 (IPC) — Section 395, 506
High Courts11 Jan 1938
Sk. Asabuddin Vs Emperor
Calcutta High Court · AIR 1938 Cal 399
Penal Code, 1860 (IPC) — Section 466
High Courts11 Jan 1938
HIMALAYA ASSURANCE CO. LTD., IN RE.
Calcutta High Court · (1938) 6 ITR 227
Income Tax Act, 1922 — Section 59Life Assurance Companies Act, 1912 — Section 5, 56
High Courts07 Jan 1938
Benoy Bhusan Chatterjee Vs Emperor
Calcutta High Court · AIR 1938 Cal 857
Penal Code, 1860 (IPC) — Section 302
High Courts06 Jan 1938
Katyayani Dasi Vs Emperor
Calcutta High Court · AIR 1938 Cal 475
Penal Code, 1860 (IPC) — Section 366, 366A
High Courts06 Jan 1938
Deb Das Lala Vs Sk. Abdul Gani and Others
Calcutta High Court · AIR 1938 Cal 358
Transfer of Property Act, 1882 — Section 106, 110
High Courts06 Jan 1938
Maharaja Srish Chandra Nandi Vs Doa Mahammad Byapari and Others
Calcutta High Court · AIR 1939 Cal 77
Bengal Tenancy Act, 1885 — Section 105
High Courts04 Jan 1938
Chandrakanta Bal Munshi Vs Saharali Sheikh and Others
Calcutta High Court · AIR 1938 Cal 758
High Courts03 Jan 1938
Siddeswar Ghose and Another Vs Panchanan Bangal and Others
Calcutta High Court · AIR 1938 Cal 390
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts03 Jan 1938
Kerr and Co. Vs Ahmedabad Cotton Manufacturing and Calico Printing Co.
Calcutta High Court · AIR 1938 Cal 458