High Courts18 Feb 1938
Prafulla Chandra Nag Vs Jatindra Nath Kar
Calcutta High Court · AIR 1938 Cal 538
Letters Patent Act, 1865 — Clause 15Limitation Act, 1963 — Section 20
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,212 of 3,204
High Courts17 Feb 1938
Manickchand Agarwalla Vs Pareshnathji and Others
Calcutta High Court · AIR 1939 Cal 23
Registration Act, 1908 — Section 17(2)(vi)
High Courts17 Feb 1938
Ramananda Paul and Others Vs Pankaj Kumar Ghosh, Receiver and Others
Calcutta High Court · AIR 1938 Cal 417
Bankruptcy Act, 1914 — Section 42Provincial Insolvency Act, 1920 — Section 54Registration Act, 1908 — Section 47
High Courts16 Feb 1938
Secretary of State Vs Girindra Nath Saha and Others
Calcutta High Court · AIR 1938 Cal 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151Succession Act, 1925 — Section 214(b)
High Courts16 Feb 1938
Chandra Kumar Home and Others Vs Gopi Nath Kar
Calcutta High Court · AIR 1938 Cal 463
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 192
High Courts15 Feb 1938
Upendra Narayan Mukherjee Vs Bepin Behary Mal and Others
Calcutta High Court · AIR 1938 Cal 429
Bengal Tenancy Act, 1885 — Section 182
High Courts15 Feb 1938
Pulin Behary Mandal Vs Rama Charan Haldar
Calcutta High Court · AIR 1938 Cal 790
Limitation Act, 1963 — Article 138
High Courts15 Feb 1938
Narendra Nath Acharjee and Another Vs Hirendra Nath Acharjee
Calcutta High Court · AIR 1938 Cal 500
Bengal Tenancy Act, 1885 — Section 146A, 174(3)Trusts Act, 1882 — Section 88
High Courts14 Feb 1938
Ram Gobinda Ghose and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 364
Criminal Procedure Code, 1898 (CrPC) — Section 269(3)Penal Code, 1860 (IPC) — Section 120B
High Courts10 Feb 1938
Nanda Kishore Lal Vs Khetabuddin Ahmed and Another
Calcutta High Court · AIR 1938 Cal 449
Bengal Tenancy Act, 1885 — Section 30(b), 52
High Courts09 Feb 1938
Baidyanath Basak and Another Vs Onkarmul Manicklal and Others
Calcutta High Court · AIR 1938 Cal 656
Transfer of Property Act, 1882 — Section 106, 111
High Courts09 Feb 1938
Surendra Nath Basu Vs Emperor
Calcutta High Court · AIR 1938 Cal 451
Penal Code, 1860 (IPC) — Section 408
High Courts09 Feb 1938
Jogendra Nath Bhattacharyya and Others Vs Sheikh Nabi Newaj and Others
Calcutta High Court · AIR 1938 Cal 699
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69
High Courts08 Feb 1938
Ramnarain Trivedi Vs Shib Kumar Tewary and Another
Calcutta High Court · AIR 1938 Cal 594
Copyright Act, 1911 — Section 1
High Courts08 Feb 1938
Gobinda Kishore Bal Vs Jitendra Chandra Mukhopadhaya and Others
Calcutta High Court · AIR 1938 Cal 459
Bengal Tenancy Act, 1885 — Section 29, 29(1)
High Courts08 Feb 1938
Hira Lal Mandal Vs Shankar Lal Mandal and Others
Calcutta High Court · AIR 1939 Cal 116
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts07 Feb 1938
Basanta Kumar Dutta Vs Sukumari Das Gupta and Others
Calcutta High Court · AIR 1938 Cal 442
Bengal Tenancy Act, 1885 — Section 7
High Courts04 Feb 1938
Karnani Industrial Bank Ltd. Vs Baraboni Coal Concern Ltd. and Another
Calcutta High Court · AIR 1938 Cal 471
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Feb 1938
Robindra Nath Mitra Vs Emperor
Calcutta High Court · AIR 1938 Cal 440
Companies Act, 1956 — Section 91A, 91A(2)Criminal Procedure Code, 1898 (CrPC) — Section 435