High Courts02 Feb 1938
Superintendent and Remembrancer of Legal Affairs Vs Isabali
Calcutta High Court · AIR 1938 Cal 409
Criminal Procedure Code, 1898 (CrPC) — Section 109(b), 119, 55
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,213 of 3,204
High Courts01 Feb 1938
Sm. Khirabala Debi and Others Vs Suresh Chandra Chatterjee
Calcutta High Court · AIR 1938 Cal 452
Bengal Tenancy Act, 1885 — Section 22(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts01 Feb 1938
Md. Abdulla Shah Chowdhury and Others Vs Giridhari Lal Mundra
Calcutta High Court · AIR 1938 Cal 448a
Bengal Agricultural Debtors Act, 1936 — Section 8Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Jan 1938
Uchmatan Bibi and Others Vs Rajendra Nath Sanyal and Others
Calcutta High Court · AIR 1938 Cal 689
High Courts31 Jan 1938
Kumar Narendra Nath Mitter Vs Sm. Bimala Sundari Debi and Others
Calcutta High Court · AIR 1938 Cal 573
High Courts31 Jan 1938
CROSS (INSPECTOR OF TAXES) Vs LONDON PROVINCIAL TRUST, LTD.
Calcutta High Court · (1939) 7 ITR 109
High Courts28 Jan 1938
Corporation of Calcutta Vs Bon Behary Shaw
Calcutta High Court · AIR 1938 Cal 581
Calcutta Municipal Act, 1923 — Section 133(i)
High Courts28 Jan 1938
Sashti Gopal Samui and Another Vs Haridas Bagdi
Calcutta High Court · AIR 1938 Cal 415
Criminal Procedure Code, 1898 (CrPC) — Section 346
High Courts28 Jan 1938
Superintendent and Remembrancer of Legal Affairs Vs Nabin Chandra Hur
Calcutta High Court · AIR 1938 Cal 416
Penal Code, 1860 (IPC) — Section 218, 409
High Courts28 Jan 1938
Superintendent and Remembrancer of Legal Affairs Bengal Vs Nabin Chandra Hur
Calcutta High Court · 175 Ind. Cas. 521
Penal Code, 1860 (IPC) — Section 218, 409
High Courts28 Jan 1938
Hem Nalini Devi Vs Nishith Nath Kundu, Principal Defendant and Another
Calcutta High Court · AIR 1939 Cal 256
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts27 Jan 1938
Surama Sundari Debi Vs Kiranshashi Chowdhurani
Calcutta High Court · AIR 1938 Cal 352
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 167
High Courts26 Jan 1938
Maharajadhiraj Sir Kameswar Singha Vs Hridoy Nath Sahoo and Others
Calcutta High Court · AIR 1938 Cal 763
Bengal Tenancy Act, 1885 — Section 105
High Courts26 Jan 1938
Raja Jagat Kishore Acharjya Chaudhury Vs Hazrat Ali Bepari and Others
Calcutta High Court · AIR 1938 Cal 447
Bengal Agricultural Debtors Act, 1936 — Section 34, 9(1)(b)
High Courts26 Jan 1938
Karala Valley Tea Co. Ltd. Vs Lachmi Narayan Agarwalla
Calcutta High Court · AIR 1939 Cal 14
Contract Act, 1872 — Section 65
High Courts25 Jan 1938
Broja Bashi Roy Vs Nagarbashi Choudhury
Calcutta High Court · AIR 1938 Cal 362
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jan 1938
Joy Krishna Hazra Vs Kali Krishna Hazra and Others
Calcutta High Court · AIR 1938 Cal 413
Bengal Tenancy Act, 1885 — Section 105Contract Act, 1872 — Section 69
High Courts21 Jan 1938
Tripurari Bhattacharjee Vs Emperor
Calcutta High Court · AIR 1938 Cal 361
Bengal Cess Act, 1880 — Section 99Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 381, 406, 419
High Courts20 Jan 1938
Abdul Momin, Commissioner of Wakfs Vs Gagan Chandra Das, Manager, Serampur Banking and Trading Co. Ltd. and Another
Calcutta High Court · AIR 1939 Cal 20
Bengal Wakf Act, 1934 — Section 70
High Courts20 Jan 1938
H. Ezekiel Vs Carew and Co. Ltd.
Calcutta High Court · AIR 1938 Cal 423
Criminal Procedure Code, 1898 (CrPC) — Section 87Evidence Act, 1872 — Section 107