High Courts09 Feb 1939
Bhabaranjan Das Dewri Vs Nibaran Chandra Gupta
Calcutta High Court · AIR 1939 Cal 349
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,198 of 3,204
High Courts08 Feb 1939
Solomon Ezekiel and Another Vs Emperor
Calcutta High Court · AIR 1939 Cal 376
Penal Code, 1860 (IPC) — Section 420
High Courts08 Feb 1939
Basanta Kumar Churnakar Vs Durga Nath Pal and Others
Calcutta High Court · AIR 1939 Cal 432
Bengal Tenancy Act, 1885 — Section 26F
High Courts08 Feb 1939
Ezekiel Ephraim Ezekiel and Another Vs Emperor
Calcutta High Court · AIR 1939 Cal 346
Bengal Excise Act, 1909 — Section 63(1)Criminal Procedure Code, 1898 (CrPC) — Section 517(1)
High Courts08 Feb 1939
Jatiya Kalyan Insurance Society Ltd. Vs Saroj Ranjan Chaudhuri
Calcutta High Court · AIR 1939 Cal 489
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Feb 1939
Rangpur Loan Office Ltd. and Others Vs Rai Tarit Bhusan Roy Bahadur and Others
Calcutta High Court · AIR 1939 Cal 369
Cess Act, 1880 — Section 99
High Courts03 Feb 1939
Bibhuti Bhusan Sarcar and Others Vs Promoda Sundary Deby
Calcutta High Court · AIR 1939 Cal 468
Limitation Act, 1963 — Article 110
High Courts03 Feb 1939
Raj Kumar and Another Vs Shiva Prasad Gupta and Others
Calcutta High Court · AIR 1939 Cal 500
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Feb 1939
CONSOLIDATED AFRICAN SELECTION TRUST Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1939) 7 ITR 442
High Courts31 Jan 1939
Bengal Nagpur Railway Co. Ltd. Vs Balabux Narasaria and Others
Calcutta High Court · AIR 1939 Cal 377
Railways Act, 1890 — Section 80
High Courts30 Jan 1939
G. SCAMMELL AND NEPHEW, LTD. Vs ROWLES (H. M. INSPECTOR OF TAXES).
Calcutta High Court · (1940) 8 ITR 41
High Courts30 Jan 1939
Aunar Ali and Others Vs Jebar Mulluk Chowdhury and Others
Calcutta High Court · AIR 1939 Cal 338
Bengal Money Lenders Act, 1940 — Section 4
High Courts27 Jan 1939
Dharma Nath Sarma Vs Madhu Chandra Mahata and Others
Calcutta High Court · AIR 1939 Cal 722
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts23 Jan 1939
Jogesh Chandra Banerjee and Another Vs Digendra Chandra Banerjee and Others
Calcutta High Court · AIR 1939 Cal 542
Public Demands Recovery Act — Section 7
High Courts23 Jan 1939
Nural Amin and Others Vs Emperor
Calcutta High Court · AIR 1939 Cal 335
Penal Code, 1860 (IPC) — Section 120B
High Courts20 Jan 1939
Sakti Nath Roy Choudhury Vs Jessore United Bank Ltd. (Registered)
Calcutta High Court · AIR 1939 Cal 403
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts20 Jan 1939
Satyendra Lal Choudhury Vs Sadarghat Urban Co-operative Bank Ltd.
Calcutta High Court · AIR 1939 Cal 352
Co-operative Societies Act, 1912 — Section 43
High Courts17 Jan 1939
Bhola Nath Sen Vs Jogendra Mohan Das and Others
Calcutta High Court · AIR 1939 Cal 601
Civil Procedure Code, 1908 (CPC) — Section 115, 47, 48Limitation Act, 1963 — Article 183
High Courts17 Jan 1939
Nibaran Chandra Khandikar Vs Sheikh Belatali
Calcutta High Court · AIR 1939 Cal 334
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts16 Jan 1939
Sundar Das Loghani Vs Fardun Rustom Irani
Calcutta High Court · AIR 1939 Cal 329
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)