High Courts14 Mar 1939
Agent, Assam Bengal Railway Co. Ltd. Vs Surendra Chandra Chakravarty
Calcutta High Court · AIR 1939 Cal 386
Evidence Act, 1872 — Section 124
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,197 of 3,204
High Courts13 Mar 1939
Mohammad Azizal Bari Vs Moulvi Raziuddin Mohammad Idris Khan and Another
Calcutta High Court · AIR 1939 Cal 423
Transfer of Property Act, 1882 — Section 106
High Courts13 Mar 1939
Sm. Gumti Devi and Others Vs Babu Jugal Kishore Baisya
Calcutta High Court · AIR 1939 Cal 399
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts13 Mar 1939
Giani Meher Singh Vs Emperor
Calcutta High Court · AIR 1939 Cal 714
Criminal Procedure Code, 1898 (CrPC) — Section 499, 514Penal Code, 1860 (IPC) — Section 124A
High Courts07 Mar 1939
Government of Bengal Vs Corporation of Calcutta
Calcutta High Court · AIR 1939 Cal 706
Calcutta Municipal Act, 1923 — Section 124, 138, 139Specific Relief Act, 1877 — Section 45
High Courts03 Mar 1939
John Jiban Chandra Dutta Vs Abinash Chandra Sen
Calcutta High Court · AIR 1939 Cal 417
Penal Code, 1860 (IPC) — Section 494
High Courts03 Mar 1939
Saurish Chandra Roy Vs Sheikh Gopal Ostagar and Others
Calcutta High Court · AIR 1939 Cal 743
Court Fees Act, 1870 — Section 8(C), 8(G)
High Courts03 Mar 1939
J.E. Gubbay Vs Emperor
Calcutta High Court · AIR 1940 Cal 205
Penal Code, 1860 (IPC) — Section 420
High Courts27 Feb 1939
Haridhan Chatterjee and Others Vs Sailabala Debi and Another
Calcutta High Court · AIR 1939 Cal 421
Specific Relief Act, 1877 — Section 23(b)
High Courts22 Feb 1939
Sm. Renuka Bala Dasi Vs Nagendra Nath Das
Calcutta High Court · AIR 1939 Cal 655
Transfer of Property Act, 1882 — Section 39
High Courts21 Feb 1939
Anukul Chandra Bhattacharjee Vs Surendra Nath Bhattacharjee and Others
Calcutta High Court · AIR 1939 Cal 451
Bengal Tenancy Act, 1885 — Section 103
High Courts20 Feb 1939
Gopaldas Choudhury Vs Satindra kumar Choudhury and Others
Calcutta High Court · AIR 1939 Cal 749
Estates Partition Act, 1897 — Section 119, 3Specific Relief Act, 1877 — Section 42
High Courts20 Feb 1939
Nestle and Anglo Swiss Condensed Milk Co. Ltd. Vs K.L. Doshi and Co.
Calcutta High Court · AIR 1939 Cal 466
High Courts20 Feb 1939
Jnanendra Nath Pramanik Vs Nilmony Dey
Calcutta High Court · AIR 1939 Cal 701
Criminal Procedure Code, 1898 (CrPC) — Section 203, 253(2)Penal Code, 1860 (IPC) — Section 420
High Courts17 Feb 1939
Bando and Co. Ltd. Vs Corporation of Calcutta
Calcutta High Court · AIR 1939 Cal 614
Calcutta Municipal Act, 1923 — Section 538Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Article 48
High Courts16 Feb 1939
Nagendra Nath Kar Sarkar Vs Babu Pramatha Nath Guha and Others
Calcutta High Court · AIR 1939 Cal 503
Provincial Insolvency Act, 1920 — Section 74
High Courts14 Feb 1939
C.K. Bezbarua, Assignee of Planter Stores and Agency Co. Ltd. Vs Golok Chandra Bezbarua and Others
Calcutta High Court · AIR 1939 Cal 425
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Feb 1939
Priya Kanta Pal, Partner of Firm Priya Kanta Sashi Kumar Pal Vs Sudhir Chandra Roy Chowdhury and Others
Calcutta High Court · AIR 1939 Cal 471
High Courts09 Feb 1939
Baburali Sardar and Others Vs Kala Chand Bepari and Others
Calcutta High Court · AIR 1939 Cal 728
Criminal Procedure Code, 1898 (CrPC) — Section 345(5A), 435Penal Code, 1860 (IPC) — Section 323