High Courts05 Apr 1939
Gobinda Nath Saha Choudhury Vs Durga Narain Saha and Others
Calcutta High Court · AIR 1940 Cal 171
Civil Procedure Code, 1908 (CPC) — Section 48, 50Limitation Act, 1963 — Article 183
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,196 of 3,204
High Courts05 Apr 1939
Ray Satish Chandra Sen Bahadur and Others Vs Syamsul Haque Moktear
Calcutta High Court · AIR 1940 Cal 17
Estates Partition Act, 1897 — Section 94
High Courts04 Apr 1939
Corporation of Calcutta Vs Monjoor Ahmed
Calcutta High Court · (1939) 04 CAL CK 0012
High Courts03 Apr 1939
Deva Dutta Serogi and Sons Vs P.C. Mitter and Sons
Calcutta High Court · AIR 1939 Cal 530
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts03 Apr 1939
Jyoti Prosad Ghosh Vs Kumud Behari Bose and Others
Calcutta High Court · AIR 1939 Cal 638
High Courts31 Mar 1939
Gadadhar Mandal Vs Gobinda Prosad Manna
Calcutta High Court · AIR 1939 Cal 458
Bengal Tenancy Act, 1885 — Section 26G
High Courts31 Mar 1939
Goberdhonedas and Others Vs Sm. Prafullabala Dasi
Calcutta High Court · AIR 1939 Cal 637
Hindu Wills Act, 1870 — Section 6
High Courts29 Mar 1939
A.Z.M. Reazai Karim Vs Mohammad Israil Ostagar and Another
Calcutta High Court · AIR 1939 Cal 415
Court Fees Act, 1870 — Section 8B
High Courts29 Mar 1939
Jogendra Krishna Banerji and Others Vs Administrator-General and Others
Calcutta High Court · AIR 1940 Cal 87
Bengal Sanitary Drainage Act, 1895 — Section 23, 23, 6
High Courts28 Mar 1939
Satish Chandra Das Gupta and Others Vs Bireswar Sur
Calcutta High Court · AIR 1939 Cal 465
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Mar 1939
Amulya Krishna Bandopadhyaya Vs Raruli Pioneer Co-operative Bank Ltd. and Others
Calcutta High Court · AIR 1940 Cal 150
High Courts23 Mar 1939
Sm. Charubala Dei Vs Baikuntha Nath Jana and Others
Calcutta High Court · AIR 1939 Cal 419
Bengal Tenancy Act, 1885 — Section 174
High Courts23 Mar 1939
Suresh Chandra Sen Vs Mahendra Nath Mukherjee and Others
Calcutta High Court · AIR 1939 Cal 459
High Courts23 Mar 1939
Kedar Nath Bothra Vs Baijnath Bothra and Others
Calcutta High Court · AIR 1939 Cal 494
Civil Procedure Code, 1908 (CPC) — Section 36
High Courts17 Mar 1939
Pulin Chandra Chattapadhya Vs Khetra Mohan Ghose
Calcutta High Court · AIR 1939 Cal 748
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts17 Mar 1939
Biswa Nath Das Vs Khejerali Molla
Calcutta High Court · AIR 1939 Cal 394
Penal Code, 1860 (IPC) — Section 409
High Courts17 Mar 1939
Bepin Chandra Gorain Vs Hem Chandra Mukherjee and Another
Calcutta High Court · AIR 1939 Cal 709
Transfer of Property Act, 1882 — Section 2(d), 52
High Courts16 Mar 1939
UNION COLD STORAGE CO. Vs SIMPSON (INSPECTOR OF TAXES). UNION COLD STORAGE CO. v. ELLERKER (INSPECTOR OF TAXES).
Calcutta High Court · (1939) 7 ITR 630
Customs and Inland Revenue Act, 1878 — Section 12
High Courts15 Mar 1939
R. Ezekiel Vs The Province of Bengal
Calcutta High Court · AIR 1939 Cal 746
Contract Act, 1872 — Section 114Criminal Procedure Code, 1898 (CrPC) — Section 88(6a)Evidence Act, 1872 — Section 117
High Courts14 Mar 1939
Haripada Roy Vs Krishna Benode Roy and Others
Calcutta High Court · AIR 1939 Cal 430