High Courts14 Jan 1949
Ashutosh Hait Vs Indra Hait
Calcutta High Court · AIR 1952 Cal 217
Penal Code, 1860 (IPC) — Section 99
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,084 of 3,204
High Courts14 Jan 1949Dismissed
Minor Santosh Kumar Shaha Vs Jagabandhu Datta
Calcutta High Court · (1949) 01 CAL CK 0009
High Courts12 Jan 1949
B.A. Shervashidze Vs Govt. of West Bengal and Another
Calcutta High Court · AIR 1951 Cal 474
Criminal Procedure Code, 1898 (CrPC) — Section 491Foreigners Act, 1946 — Section 3
High Courts12 Jan 1949
Quinn Vs Keshab Chandra Mukherjee and Others
Calcutta High Court · AIR 1949 Cal 349 : (1949) CriLJ 632
Penal Code, 1860 (IPC) — Section 147, 188, 448
High Courts12 Jan 1949
In the goods of Gagan Chandra Das
Calcutta High Court · AIR 1950 Cal 578 : (1950) 2 ILR (Cal) 112
Succession Act, 1925 — Section 372, 373, 383
High Courts12 Jan 1949
Harit Krishna Deb Vs Anil Krishna Deb
Calcutta High Court · AIR 1951 Cal 469
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2
High Courts11 Jan 1949Dismissed
Sashi Bhusan Manna Vs Nirad Baran Nandi
Calcutta High Court · (1949) 01 CAL CK 0043
High Courts11 Jan 1949
H.K. Ray Vs Governor-General of India in Council
Calcutta High Court · (1949) 01 CAL CK 0012
High Courts10 Jan 1949Allowed
Jitendra Nath Sarcar and Another Vs Biswanath Bagchi and Others
Calcutta High Court · AIR 1952 Cal 201
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Jan 1949
Suprintendent and Remembrancer of Legal Affairs Vs P. Sen and Another
Calcutta High Court · AIR 1949 Cal 604 : (1950) CriLJ 144 : 53 CWN 643 : (1950) 1 ILR (Cal) 117
Factories Act, 1948 — Section 10, 24, 60, 66, 74
High Courts07 Jan 1949
Sree Sing Vs Panchu Sing and others
Calcutta High Court · (1949) 01 CAL CK 0003
High Courts06 Jan 1949
Bholaprosad Lala Vs The King
Calcutta High Court · AIR 1949 Cal 348 : (1949) CriLJ 590 : 53 CWN 300
Essential Supplies (Temporary Powers) Act, 1946 — Section 7(I)
High Courts06 Jan 1949
The Corporation of Calcutta Vs Radhakrishna Dev and Others
Calcutta High Court · AIR 1952 Cal 222 : (1950) 1 ILR (Cal) 108
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 3, Order 2 Rule 6, Order 41 Rule 23, Order 6 Rule 17
High Courts06 Jan 1949Allowed
Legal Remembrancer Vs W.L. Mariot
Calcutta High Court · (1949) 01 CAL CK 0004
High Courts05 Jan 1949
Debi Prosad Banerji Vs Jogesh Chandra Basu
Calcutta High Court · (1949) 01 CAL CK 0041
High Courts05 Jan 1949
Sairu Seikh and Another Vs Shyamlal Sardar
Calcutta High Court · AIR 1952 Cal 200
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts04 Jan 1949Dismissed
Hemanta Kumar Chakrabarti Vs Banalata Sen
Calcutta High Court · (1949) 01 CAL CK 0042
High Courts04 Jan 1949
Sm. Santilata Ghosh Vs Shaikh Ibrahim
Calcutta High Court · (1949) 01 CAL CK 0025
High Courts22 Dec 1948
Tarak Nath Bagchi and Others Vs Kalachand Bagchi
Calcutta High Court · (1948) 12 CAL CK 0019