High Courts26 Nov 1948
Mukutdhari Shao Vs Ajodhya Shao
Calcutta High Court · AIR 1949 Cal 241 : (1949) CriLJ 471 : 53 CWN 322
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,086 of 3,204
High Courts26 Nov 1948
Sarba Ranjan Bysack Vs Sm. Haripriya Dassi
Calcutta High Court · (1948) 11 CAL CK 0001
High Courts25 Nov 1948
Surendra Nath Vs The Governor General in India in Council and Others
Calcutta High Court · AIR 1952 Cal 341
Railways Act, 1890 — Section 140, 77
High Courts25 Nov 1948
Superintendent and Remembrancer of Legal Affairs, Government of West Bengal Vs Haji Habib Haji Pir Mohammad and Others
Calcutta High Court · AIR 1949 Cal 223 : (1949) CriLJ 444
Penal Code, 1860 (IPC) — Section 120B
High Courts25 Nov 1948
Ramdas Mukhopadhyay and others Vs Uday Chand Mahatab Bahadur and others
Calcutta High Court · (1948) 11 CAL CK 0003
High Courts22 Nov 1948
Sashi Bhusan Banerjee Vs Tulsi Charan Basu and Others
Calcutta High Court · AIR 1950 Cal 107
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Nov 1948Dismissed
Sree Sree Iswar Radhakanta Jew and Others Vs Kshetra Ghosh Alias Sukumar Ghosh and Others
Calcutta High Court · (1948) 11 CAL CK 0002
High Courts17 Nov 1948Dismissed
Kunja Paria Alias Kunja Behari Paria and Others Vs Nitya Nanda Layek and Others
Calcutta High Court · (1948) 11 CAL CK 0013
High Courts16 Nov 1948Dismissed
Sukumar Hazra (minor) and Others Vs Nagendra Nath Hazra
Calcutta High Court · (1948) 11 CAL CK 0009
High Courts16 Nov 1948
COMMERCIAL STRUCTURES LTD. Vs R. A. BRIGGS.
Calcutta High Court · (1949) 17 ITR 30
High Courts10 Nov 1948Dismissed
Sukumar Hazra (minor) and Others Vs Nagendra Nath Hazra
Calcutta High Court · (1948) 11 CAL CK 0012
High Courts01 Oct 1948Allowed
Dominion of India Vs Kalyan Kumar Purkayastha
Calcutta High Court · (1948) 10 CAL CK 0001
High Courts29 Sept 1948
COMMISSIONER OF AGRICULTURAL Income Tax, WEST BENGAL Vs RAJA JAGADISH CHANDRA DEO DHABAL DEB.
Calcutta High Court · (1949) 17 ITR 426
Bengal Agricultural Income Tax Act, 1944 — Section 63(1)
High Courts29 Sept 1948
COMMISSIONER OF Income Tax (CENTRAL), CALCUTTA Vs THE BURMA OIL COMPANY LTD., CALCUTTA.
Calcutta High Court · (1949) 17 ITR 343
Income Tax Act, 1961 — Section 66(1)
High Courts28 Sept 1948
Tilokchand Punamchand, Landlord Vs Kanhayalal Agarwala Tenant
Calcutta High Court · AIR 1949 Cal 251 : (1949) CriLJ 482
High Courts28 Sept 1948
M.M. Ispahani Ltd. Vs The Inspecting Assistant Commissioner of Income Tax, Range II, Calcutta
Calcutta High Court · (1948) 09 CAL CK 0006
High Courts27 Sept 1948
Lalit Mohan Roy and others Vs Kishori Mohan Roy and others
Calcutta High Court · (1948) 09 CAL CK 0011
High Courts22 Sept 1948
Dharam Chand Seraogi and Others Vs Jillar Rahman Mondal alias Mia Jillar Rahman Mondal alias Mia Vs Dharam Chand Seraogi and Others
Calcutta High Court · (1948) 09 CAL CK 0029
High Courts22 Sept 1948
Nirmal Kumar Ghosh Vs The King
Calcutta High Court · AIR 1949 Cal 238 : (1949) CriLJ 468
Criminal Procedure Code, 1898 (CrPC) — Section 342, 842, 845
High Courts22 Sept 1948
Keramatulla Mondal Vs Joy Chand Seraogi and others
Calcutta High Court · (1948) 09 CAL CK 0022