High Courts28 Jan 1949Dismissed
Premier National Bank Ltd. Vs Bhairodan Sethia
Calcutta High Court · (1949) 01 CAL CK 0040
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,083 of 3,204
High Courts28 Jan 1949Dismissed
Ramesh Chandra Basu Majumdar Vs Brojendra Nath Paul
Calcutta High Court · AIR 1950 Cal 259 : 54 CWN 135
Criminal Procedure Code, 1898 (CrPC) — Section 196A(2), 203Penal Code, 1860 (IPC) — Section 408, 463
High Courts25 Jan 1949
Hulasmulla Alias Hulasohand Bothra Vs Tulsi Shaw
Calcutta High Court · (1949) 01 CAL CK 0032
High Courts25 Jan 1949
Rabindra Nath Deb Vs Sushil Chandra Deb
Calcutta High Court · AIR 1952 Cal 427
Transfer of Property Act, 1882 — Section 15
High Courts25 Jan 1949
Provash Kumar Bose and Another Vs The King
Calcutta High Court · AIR 1951 Cal 475
Evidence Act, 1872 — Section 18, 24, 9Penal Code, 1860 (IPC) — Section 384
High Courts21 Jan 1949
J.M. Cohen Vs The King
Calcutta High Court · AIR 1949 Cal 594 : (1950) CriLJ 129 : 53 CWN 479 : (1950) 1 ILR (Cal) 199
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 120B
High Courts21 Jan 1949
Nossibolla Vs D. Stephens
Calcutta High Court · AIR 1952 Cal 339
Merchant Shipping Act, 1923 — Section 25, 26, 26(1)
High Courts21 Jan 1949
Golam Bari Molla and Others Vs Rai Harendra Nath Chaudhuri and Another
Calcutta High Court · (1949) 01 CAL CK 0001
High Courts20 Jan 1949
Phani Bhusan Ghosh and Another Vs Sibakali Basu
Calcutta High Court · AIR 1952 Cal 218
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 33
High Courts20 Jan 1949
Madhusudan Banerji Vs Mathura Prasad Rajgharia
Calcutta High Court · (1949) 01 CAL CK 0011
High Courts20 Jan 1949Dismissed
Gopal Chandra Banerji Vs Krishna Chandra Banerji
Calcutta High Court · (1949) 01 CAL CK 0005
High Courts19 Jan 1949
H.K. Ray Vs Governor-General of India in Council
Calcutta High Court · (1949) 01 CAL CK 0039
High Courts19 Jan 1949
Nanda Lal Haldar Vs Dilendra Nath Chatterji
Calcutta High Court · (1949) 01 CAL CK 0037
High Courts19 Jan 1949
Jagabandhu Nandi Vs Sivaprosad Bhatta-Charjya and Others
Calcutta High Court · (1949) 01 CAL CK 0036
High Courts19 Jan 1949Dismissed
Nagendranath Karmakar and Another Vs Jotish Chandra Mukherjee
Calcutta High Court · AIR 1952 Cal 221
Calcutta House Rent Control Order, 1943 — Section 9ATransfer of Property Act, 1882 — Section 106, 108
High Courts18 Jan 1949
Jainarain Vs The Governor-General of India
Calcutta High Court · AIR 1951 Cal 462
Evidence Act, 1872 — Section 106Limitation Act, 1908 — Article 30, 31, 19, 3
High Courts17 Jan 1949
Hafizul Ekbal and Others Vs Gopal Sardar
Calcutta High Court · AIR 1951 Cal 472
Criminal Procedure Code, 1898 (CrPC) — Section 134, 144, 144(1), 144(3)
High Courts17 Jan 1949
Mrs. E.W. Evans Vs Miss. Stella Benjamin
Calcutta High Court · AIR 1951 Cal 470
Civil Procedure Code, 1908 (CPC) — Section 115Sales of Goods Act, 1930 — Section 59