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Calcutta High Court judgments

64,009 judgments · page 201 of 3,201

High Courts31 Mar 2022Partly Allowed

Rohit Pal Vs State Of West Bengal

Calcutta High Court · (2022) 03 CAL CK 0090

Code Of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 304B, 306, 354, 448, 498AProtection of Children from Sexual Offences Act, 2012 — Section 7, 8
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High Courts30 Mar 2022Disposed Of

Biswanath Ghosh & Ors. Vs Tarun Pradhan & Ors

Calcutta High Court · (2022) 03 CAL CK 0089

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 47, Order 21 Rule 32, Order 21 Rule 32(5)Evidence Act, 1872 — Section 34
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High Courts30 Mar 2022Dismissed

Gayatri Dutta & Ors. Vs Manika Ghosh.

Calcutta High Court · (2022) 03 CAL CK 0085

Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 11, Order 41 Rule 27Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11
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High Courts29 Mar 2022Dismissed

Anubrata Mondal Vs Union Of India And Others

Calcutta High Court · (2022) 03 CAL CK 0098

Constitution Of India, 1950 — Article 21, 226Code Of Criminal Procedure, 1973 — Section 160, 438, 482Prevention of Corruption Act, 1988 — Section 7, 11, 12
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