High Courts13 Apr 2022Disposed Of
Institute Of Company Secretaries Of India & Ors. Vs Biman Debnath & Ors.
Calcutta High Court · (2022) 04 CAL CK 0044
Company Secretaries Regulations, 1982 — Regulation 92, 119(2), 120
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 199 of 3,201
High Courts13 Apr 2022Disposed Of
Chief Manager (HR) Bangiya Gramin Vikash Bank & Ors. Vs Union Of India & Anr
Calcutta High Court · (2022) 04 CAL CK 0043
High Courts13 Apr 2022Dismissed
Sri Durga Enterprise & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 04 CAL CK 0042
Constitution Of India, 1950 — Article 19(1)(g), 32, 226
High Courts13 Apr 2022Dismissed
Shyamal Das @ Sanu. Vs State Of West Bengal & Anr
Calcutta High Court · (2022) 04 CAL CK 0041
Indian Penal Code, 1860 — Section 34, 107, 306Code Of Criminal Procedure, 1973 — Section 161, 207, 228, 277, 309, 482
High Courts13 Apr 2022Dismissed
Kajal Chandra Bag Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 04 CAL CK 0040
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 156(3), 161, 482Indian Penal Code, 1860 — Section 120B, 149, 182, 403, 404, 406, 419, 420, 468, 471
High Courts13 Apr 2022Dismissed
Prasad Kumar Samanta Vs State Of West Bengal & Ors
Calcutta High Court · (2022) 04 CAL CK 0039
West Bengal Primary Education (Transfer Of Teacher Including Head Teacher) Rules, 2002 — Rule 4
High Courts13 Apr 2022Disposed Of
Nemai Chandra Majumder Vs State Of West Bengal
Calcutta High Court · (2022) 04 CAL CK 0038
Indian Penal Code, 1860 — Section 109, 120B, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 100, 251, 313, 374(2)Essential Commodities Act, 1955 — Section 3(2)(i), 7(1), 7(1)(a)(i)
High Courts13 Apr 2022Dismissed
Madhumita Bhowmick Vs Somnath Bhoumick
Calcutta High Court · (2022) 04 CAL CK 0037
Hindu Marriage Act, 1955 — Section 13A, 25Evidence Act, 1872 — Section 58
High Courts13 Apr 2022Allowed
Bahubali Estates Ltd. Vs Sewnarayan Khubchand & Ors.
Calcutta High Court · (2022) 04 CAL CK 0036
Indian Partnership Act, 1932 — Section 14Companies Act, 1956 — Section 575Evidence Act, 1872 — Section 63, 65
High Courts13 Apr 2022Disposed Of
Sanjay Agarwal Vs Directorate Of Enforcement
Calcutta High Court · (2022) 04 CAL CK 0030
Constitution Of India, 1950 — Article 14, 21Customs Act, 1962 — Section 2(39), 104(1), 113, 113(k), 132, 135Code Of Criminal Procedure, 1973 — Section 437, 437(1)(i), 438, 439
High Courts13 Apr 2022Disposed Of
Pradip Banerjee Vs High Court Of Calcutta & Ors.
Calcutta High Court · (2022) 04 CAL CK 0029
Constitution Of India, 1950 — Article 311(3)West Bengal Judicial Service (Classification, Control And Appeal) Rules, 2007 — Rule 11(19)
High Courts12 Apr 2022Dismissed
Debaki Nandan Maiti Vs State Of West Bengal And Ors
Calcutta High Court · (2022) 04 CAL CK 0031
Constitution Of India, 1950 — Article 21, 226Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 27Protection Of Women from Domestic Violence Act, 2005 — Section 2(s), 17, 19(1)
High Courts11 Apr 2022Disposed Of
Max Cot Merchants Pvt. Ltd. Vs Union Of India & Ors.
Calcutta High Court · (2022) 04 CAL CK 0035
Income Tax Act, 1961 — Section 148, 148A, 149, 151
High Courts11 Apr 2022Dismissed
Principal Commissioner Of Income Tax-1, Kolkata Vs Bhagirathi Tie Up Pvt. Ltd.
Calcutta High Court · (2022) 04 CAL CK 0034
Income Tax Act, 1961 — Section 68, 144, 260A, 263
High Courts11 Apr 2022Disposed Of
Kamal Kumar Guin & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 04 CAL CK 0033
High Courts11 Apr 2022Disposed Of
Manav Investment And Trading Company Limited Vs DBS Bank India Limited
Calcutta High Court · (2022) 04 CAL CK 0032
Indian Contract Act, 1872 — Section 176, 177
High Courts11 Apr 2022Allowed
Ambika Roy Vs Hon�ble Speaker, West Bengal Legislative Assembly And Ors
Calcutta High Court · (2022) 04 CAL CK 0023
Constitution Of India, 1950 — Article 105(3), 122, 122(1), 136, 212, 212(1), 226, 227Rules of Procedure and Code of Business, — Rule 56, 255, 302Evidence Act, 1872 — Section 65B, 65B(2), 65B(4)
High Courts11 Apr 2022Disposed Of
Prabir Das & Anr. Vs Kinu Ram Mondal
Calcutta High Court · (2022) 04 CAL CK 0022
Limitation Act, 1963 — Article 54Code Of Civil Procedure, 1908 — Order 13 Rule 3, Order 13 Rule 4Indian Stamp Act, 1899 — Section 33, 33(1), 36, 38, 61
High Courts08 Apr 2022Allowed
National Insurance Co. Ltd. Vs Sufiya Mondal & Ors.
Calcutta High Court · (2022) 04 CAL CK 0028
High Courts08 Apr 2022Dismissed
M/S. Satyen Construction Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 04 CAL CK 0027
Arbitration And Conciliation Act, 1996 — Section 9, 9(e)(ii), 34, 36, 36(2)