High Courts21 Mar 2022Disposed Of
Nirmal Kanti Sarkar @ Nirmal Sarkar Vs State Of West Bengal
Calcutta High Court · (2022) 03 CAL CK 0077
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376(2)(f)
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Calcutta High Court judgments
64,009 judgments · page 203 of 3,201
High Courts21 Mar 2022Partly Allowed
Sankar Shyamal Vs State Of West Bengal
Calcutta High Court · (2022) 03 CAL CK 0076
Code Of Criminal Procedure, 1973 — Section 161, 320(9), 401, 482Indian Penal Code, 1860 — Section 107, 302, 306, 498AEvidence Act, 1872 — Section 113A
High Courts21 Mar 2022Dismissed
Marine Products Export Development Authority (MPEDA) & Anr. Vs Balaram Basak & Ors.
Calcutta High Court · (2022) 03 CAL CK 0075
Constitution Of India, 1950 — Article 226Central Civil Services (Classification, Control and. Appeal) Rules, 1965 — Rule 14
High Courts21 Mar 2022Disposed Of
Rahul Jaiswal & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 03 CAL CK 0061
Indian Penal Code, 1860 — Section 34, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161
High Courts21 Mar 2022Disposed Of
Narbheram Vishram & Anr. Vs Chief Commercial Manager, South Eastern Railway & Ors
Calcutta High Court · (2022) 03 CAL CK 0060
High Courts21 Mar 2022Dismissed
Kaustuv Ray Vs IDBI Bank And Others
Calcutta High Court · (2022) 03 CAL CK 0059
High Courts17 Mar 2022Disposed Of
State Of West Bengal & Ors. Vs Ajoy Kumar Bhowmick & Ors.
Calcutta High Court · (2022) 03 CAL CK 0056
High Courts17 Mar 2022Disposed Of
Nirmal Kumar Lunawat & Anr. Vs State Of West Bengal & Anr
Calcutta High Court · (2022) 03 CAL CK 0055
Code Of Criminal Procedure, 1973 — Section 161, 320(9), 401, 482Indian Penal Code, 1860 — Section 114, 186, 353Income Tax Act, 1961 — Section 132
High Courts17 Mar 2022Allowed
Delta Limited & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 03 CAL CK 0054
Industrial Disputes Act, 1947 — Section 2k, 2(p), 7, 11B, 33C(2)Code Of Civil Procedure, 1908 — Section 38, 39
High Courts17 Mar 2022Dismissed
Pritam Das Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 03 CAL CK 0053
Indian Penal Code, 1860 — Section 90, 354, 376, 417, 506Code Of Criminal Procedure, 1973 — Section 164, 372Evidence Act, 1872 — Section 114A
High Courts17 Mar 2022Dismissed
Nikhil Mondal Vs Nemai Chandra Dey
Calcutta High Court · (2022) 03 CAL CK 0052
Code Of Civil Procedure, 1908 — Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 2(a) West Bengal Premises Tenancy Act, 1956 — Section 17(2)Evidence Act, 1872 — Section 118
High Courts17 Mar 2022Dismissed
Binod Bihari Manna Vs Bibhuti Bhusan Manna & Ors.
Calcutta High Court · (2022) 03 CAL CK 0051
Registration Act, 1908 — Section 17(1)(b), 17(2)
High Courts17 Mar 2022Dismissed
Sushil Chowdhury Vs Sumita Banerjee @ Sushmita Banerjee
Calcutta High Court · (2022) 03 CAL CK 0050
West Bengal Premises Tenancy Act, 1997 — Section 6, 6(1), 6(1)(d)
High Courts16 Mar 2022Dismissed
Akhtar Parwez Vs State Of West Bengal
Calcutta High Court · (2022) 03 CAL CK 0058
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 329, 330, 436, 437, 439Indian Penal Code, 1860 — Section 201, 212, 279, 304, 308, 427
High Courts16 Mar 2022Disposed Of
Narbheram Vs Chief Commercial Manager, South Eastern Railway & Ors.
Calcutta High Court · (2022) 03 CAL CK 0057
High Courts16 Mar 2022Allowed
M/S. Weather Control Vs State Of West Bengal & Ors
Calcutta High Court · (2022) 03 CAL CK 0043
Constitution Of India, 1950 — Article 226, 227
High Courts15 Mar 2022Allowed
Chandan Ram Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 03 CAL CK 0048
Code Of Criminal Procedure, 1973 — Section 401, 482Indian Penal Code, 1860 — Section 376Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(35), 5, 8(2), 18(1)(e), 19, 24, 94, 94(2)(i)
High Courts15 Mar 2022Dismissed
Praxair India Private Limited Vs Central Vigilance Commissioner & Ors.
Calcutta High Court · (2022) 03 CAL CK 0047
Constitution Of India, 1950 — Article 12, 14, 226
High Courts15 Mar 2022Partly Allowed
M/S. Bengal Energy Limited & Anr. Vs West Bengal Electricity Regulatory Commission & Ors.
Calcutta High Court · (2022) 03 CAL CK 0046
Constitution Of India, 1950 — Article 14, 19, 226Electricity Act, 2003 — Section 2(12), 2(29), 6(1)(g), 86(1)(e), 86(4), 108, 108(2), 181West Bengal Electricity Regulatory Commission (WBERC) (Co-generation of Electricity from Renewable Sources of Energy) Regulations, 2013 — Regulation 2.14
High Courts15 Mar 2022Disposed Of
Electrosteel Castings Limited & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2022) 03 CAL CK 0045