High Courts31 Aug 2026Dismissed

Mehebuba Khatun & Ors. Vs. State Of West Bengal & Ors.

Calcutta High Court · (2026) 08 CAL CK 2730

West Bengal School Service Commission (Selection for Appointment to the Post of Assistant Teachers) Rules, 2025-Rule 2(1)(r)West Bengal School Service Commission (Selection for Appointment to the Posts of Assistant Teachers for Upper Primary Level of Classes [except Work Education and Physical Education], (Classes IX-X and Classes XI-XII) Rules, 2025Constitution of India-Article 226, 14 and 16
High Courts28 Aug 2026Allowed

Sri Badal Chandra Das Vs Smt. Soma Mahato & Ors.

Calcutta High Court · (2026) 08 CAL CK 2732

West Bengal Public Distribution System (Maintenance and Control) Order 2003West Bengal Public Distribution System (Maintenance and Control) Order 2013National Food Security Act 2013-Section 12, 12(1)
High Courts28 Aug 2026Allowed

Kishore Kumar Khaitan Vs The State Of West Bengal & Anr.

Calcutta High Court · (2026) 08 CAL CK 2733

Code of Criminal Procedure, 1973-Section 397, 401, 482, 239, 161, 164, 156(1), 155(2)Constitution of India-Article 227, 21, 226Indian Penal Code-Sections 120B/448/379/461/417/109, 448/379, 461/420/471, 120B, 448, 379, 461, 417, 109
High Courts28 Aug 2026Allowed

Nikhiil Ruia Vs The State Of West Bengal & Anr.

Calcutta High Court · 2023 INSC 675

IPC, 1860-Section 500/501Code of Criminal Procedure-Section 200, 482, 204, 202, 499Indian Penal Code-Section 420/406/120 B/34, 420/406/120B/34, 500 / 501, 499, 498A, 420, 506, 420/ 467/ 468, 500/501, 420/ 406, 500, 34, 211, 323bnIPC, 500/501/502/34
High Courts28 Aug 2026Dismissed

Md. Noor Alam Vs Union Of India & Ors.

Calcutta High Court · (2026) 08 CAL CK 2744

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 13(3A)Constitution of India-Article 12
High Courts28 Aug 2026

Sk. Abdul Odud Ali Vs Emanulla Khan & Ors.

Calcutta High Court · (2026) 08 CAL CK 2745

West Bengal Land Reforms Act, 1955-Section 8, 5, 8(1), 9(1), 9, 7, Chapter IIB, 10Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961-Section 16, 16(3)(i), sub-section (3) of Section 16West Bengal Land Reforms (Amendment) Act, 1972-Section 7, 8